Section 17A(1)(g) in The Jammu and Kashmir General Sales Tax Act, 1962

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State of Jammu-Kashmir - Subsection

Section 17A(1)(g) in The Jammu and Kashmir General Sales Tax Act, 1962

(g)prevents or obstructs inspection of any vehicle or conveyance carrying goods at a check post or barrier or a godown or other premises of clearing or forwarding agencies or transport operator or any other place under section 15-A of this Act; or

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State of Jammu-Kashmir - Subsection

Section 17A(1)(g) in The Jammu and Kashmir General Sales Tax Act, 1962