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State of Andhra Pradesh - Section

Section 40 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

40. Forfeiture of deposits.

- Where a License is cancelled, for violation of licence conditions or due to adulteration, the deposit and earnest money made in respect thereof may be forfeited to Government either in whole or in part.