Section 7 in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012
7. Procedure where only opposite party appears.
- Where the opposite party appears and the applicant does not appears, the Tribunal shall adjourn the case and shall cause a notice upon the applicant served for appearing on the next date. If after being duly served, on the next date also, the applicant does not appear, the Tribunal shall dismiss the application unless the opposite party admits the claim made in the application, in which case, the Tribunal shall grant the application accordance with the admission.
