Section 3(8)(e) in The General Grading and Marking Rules, 1988

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Union of India - Subsection

Section 3(8)(e) in The General Grading and Marking Rules, 1988

(e)that any person duly authorised by the Agricultural Marketing Adviser may cancel or remove a grade designation mark from any produce, should such produce be found to be not conforming to the definition of quality prescribed for the grade designation assigned;

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Union of India - Subsection

Section 3(8)(e) in The General Grading and Marking Rules, 1988