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Supreme Court - Daily Orders

United Cable Operators Welfare Asso vs Telecom Regulatory Authority Of India on 12 June, 2025

     ITEM NO.116                               COURT NO.4               SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   4650/2013

     UNITED CABLE OPERATORS WELFARE ASSO.                               Appellant(s)

                                                       VERSUS

     TELECOM REGULATORY AUTHORITY OF INDIA                              Respondent(s)

     (FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2013 FOR STAY
     APPLICATION ON IA 3/2013, IA No. 1/2013 - CONDONATION OF DELAY IN
     FILING APPEAL, IA No. 3/2013 - STAY APPLICATION)

     Date : 12-06-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.V.N. BHATTI
                             HON'BLE MR. JUSTICE PRASANNA B. VARALE

                             (PARTIAL COURT WORKING DAYS BENCH)

     For Appellant(s) : Mr. Mohit Kumar Shah, AOR (NP)

     For Respondent(s) : Ms. Shweta Sharma, AOR (NP)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. No representation.

2. List on 07.08.2025.

(DEEPAK SINGH) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2025.06.13 16:48:44 IST Reason: