Supreme Court - Daily Orders
United Cable Operators Welfare Asso vs Telecom Regulatory Authority Of India on 12 June, 2025
ITEM NO.116 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4650/2013
UNITED CABLE OPERATORS WELFARE ASSO. Appellant(s)
VERSUS
TELECOM REGULATORY AUTHORITY OF INDIA Respondent(s)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2013 FOR STAY
APPLICATION ON IA 3/2013, IA No. 1/2013 - CONDONATION OF DELAY IN
FILING APPEAL, IA No. 3/2013 - STAY APPLICATION)
Date : 12-06-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.V.N. BHATTI
HON'BLE MR. JUSTICE PRASANNA B. VARALE
(PARTIAL COURT WORKING DAYS BENCH)
For Appellant(s) : Mr. Mohit Kumar Shah, AOR (NP)
For Respondent(s) : Ms. Shweta Sharma, AOR (NP)
UPON hearing the counsel the Court made the following
O R D E R
1. No representation.
2. List on 07.08.2025.
(DEEPAK SINGH) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2025.06.13 16:48:44 IST Reason: