Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] NCT Delhi - Subsection Section 14(1)(iii) in The Delhi Police (Punishment and Appeal) Rules, 1980 (iii)Punishment drill exceeding 10 days shall also be mentioned in the character roll of the constable under head 'Punishments.