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State of Assam - Section

Section 7 in The Assam Education Department Selection Rules, 1981

7. Publication of the advertisement.

- On receipt of the notification and the draft advertisement as mentioned in Rule 6, the Board shall advertise the posts in the Official Gazette and at least in three local dailies having circulation throughout Assam. Such advertisement should be published not later than 15 (Fifteen) days from the date of receipt of the Notification of the draft advertisement by the Board. The advertisement should invariably be communicated to the Director of Employment and Craftsmen Training, the Director of Public Instruction, all Universities in the State and the Education Department of the Government of Assam.