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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)On a direction by the Executive Council in that behalf, it shall be the duty of the Inspection Committee constituted under Section 57 to inspect an affiliated college or, as the case may be, a recognised or approved institution and to make a report to the Executive Council.