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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

(2)The Force shall consist of such number of supervisory officers and enrolled members who shall receive such pay and other remuneration as may be prescribed:Provided that nothing in this sub-section apply to the pay, allowances and other service conditions of members of the Indian Police Service.