Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 98] [Section 61] [Entire Act] Union of India - Subsection Section 61(d) in The Electricity Act, 2003 (d)safeguarding of consumers' interest and at the same time, recovery of the cost of electricity in a reasonable manner;
