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[Cites 0, Cited by 32] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(d) in The Motor Vehicles Act, 1988

(d)require, on demand being made for the purpose by the driver or conductor or other person authorised by the owners of the vehicle, production during the journey and surrender at the end of the journey by the holder thereof of any ticket issued to him;