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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Sashastra Seema Bal Act, 2007

(2)When the officer complained against is the officer to whom any complaint should, under sub¬section (1), be preferred, the aggrieved person may complain to such officer's next superior officer.