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[Cites 0, Cited by 0] [Section 144(2)] [Section 144] [Entire Act]

State of West Bengal - Subsection

Section 144(2)(i) in Kolkata Municipal Corporation Building Rules, 2009

(i)for any project covering a total floor area of 6000 sq. m or more, the applicant should arrange for raising and maintenance of tree cover at his own cost which should be at least 15% of the land area within the premises.