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[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Goa - Subsection

Section 273(3) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)Every employer shall furnish to the Secretary or any other officer authorized by him in this behalf, in Form No. XXXI Particulars regarding the branches, Director, Managers, Occupiers, Partners, person/persons who has/have the ultimate control over the affairs of his establishment.