Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3)(c) in The Standards of Weights and Measures (Enforcement) Act, 1985

(c)any weight or measure which does not admit of proper adjustment by reason of its being broken, indented or otherwise defective;