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Jammu & Kashmir High Court - Srinagar Bench

Showket Ahmad Lone vs Union Territory Of J And K And Anr. (Home ... on 8 October, 2021

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                   Item No. 10
                   Regular List

                               HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                               AT SRINAGAR
                                               WP(Crl) No.69/2021
                                               CrlM No.589/2021

            SHOWKET AHMAD LONE
                                                                      ...Petitioner/Appellant(s)

                                  Through:   Mr. Mir Majid Bashir, Advocate

                                         Vs
            UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT)

                                                                               ...Respondent(s)
                                  Through:   Ms. Asifa Padroo, AAG

            CORAM:
                                  Hon'ble Mr. Justice Vinod Chatterji Koul, Judge.

                                                    ORDER

08.10.2021 Learned counsel for the petitioner submits that copy of the counter has been provided to him but without annexure, same shall be provided to him within week's time. He shall be at liberty to file rejoinder within one week thereafter.

Record shall be made available on next date of hearing.

List again on 12.11.2021 for final hearing.

(Vinod Chatterji Koul) Judge SRINAGAR 08.10.2021 Shameem H. SHAMEEM HAMID MIR 2021.10.12 12:43 I attest to the accuracy and integrity of this document