Jammu & Kashmir High Court - Srinagar Bench
Showket Ahmad Lone vs Union Territory Of J And K And Anr. (Home ... on 8 October, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Item No. 10
Regular List
HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) No.69/2021
CrlM No.589/2021
SHOWKET AHMAD LONE
...Petitioner/Appellant(s)
Through: Mr. Mir Majid Bashir, Advocate
Vs
UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT)
...Respondent(s)
Through: Ms. Asifa Padroo, AAG
CORAM:
Hon'ble Mr. Justice Vinod Chatterji Koul, Judge.
ORDER
08.10.2021 Learned counsel for the petitioner submits that copy of the counter has been provided to him but without annexure, same shall be provided to him within week's time. He shall be at liberty to file rejoinder within one week thereafter.
Record shall be made available on next date of hearing.
List again on 12.11.2021 for final hearing.
(Vinod Chatterji Koul) Judge SRINAGAR 08.10.2021 Shameem H. SHAMEEM HAMID MIR 2021.10.12 12:43 I attest to the accuracy and integrity of this document