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Delhi High Court - Orders

Jyotiba Phule College Of Education And ... vs National Council For Teacher Education on 14 September, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-131
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 95/2020
     JYOTIBA PHULE COLLEGE OF EDUCATION
     AND ORS.                                 ... Petitioners
                     Through Mr.Sanjay Sharawat, Adv.

                           versus

      NATIONAL COUNCIL FOR TEACHER
      EDUCATION                              ... Respondent
                  Through   Mr.Tushar     Mehta,     SG     with
                            Ms.Arunima     Dwivedi,    Standing
                            Counsel,     Mr.Shivam       Singh,
                            Mr.Harpreet Singh Gupta, Mr.Jaideep
                            Khanna, Mr.Sahil Raveen. Mr.Udian
                            Sharma, Advs.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH
                         ORDER

% 14.09.2020 This hearing is conducted through video conferencing.

I have heard Mr.Sanjay Sharawat, learned counsel for the petitioner. For arguments of Mr.Amitesh Kumar, Advocate, list on 24.09.2020 at the End of the Board.

JAYANT NATH, J.

SEPTEMBER 14,2020/st