Delhi High Court - Orders
Jyotiba Phule College Of Education And ... vs National Council For Teacher Education on 14 September, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-131
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 95/2020
JYOTIBA PHULE COLLEGE OF EDUCATION
AND ORS. ... Petitioners
Through Mr.Sanjay Sharawat, Adv.
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION ... Respondent
Through Mr.Tushar Mehta, SG with
Ms.Arunima Dwivedi, Standing
Counsel, Mr.Shivam Singh,
Mr.Harpreet Singh Gupta, Mr.Jaideep
Khanna, Mr.Sahil Raveen. Mr.Udian
Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.09.2020 This hearing is conducted through video conferencing.
I have heard Mr.Sanjay Sharawat, learned counsel for the petitioner. For arguments of Mr.Amitesh Kumar, Advocate, list on 24.09.2020 at the End of the Board.
JAYANT NATH, J.
SEPTEMBER 14,2020/st