Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(xiv) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(xiv)[(a) An entry shall remain approved for the term specified by the Chairman, after which the approval shall automatically stand cancelled. However, the term may be extended at the request of the party which should be made atleast three months before the expiry of term. But the Chairman reserves to accept or reject the request.] [Substituted vide Board's item No. 2(5) dated 6-8-1993.]