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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(2) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(2)The said agency shall advance special loans to the ineligible land-holders through the Command Area Development Authority or its nominee, for executing the scheme for systematic land development, from out of the land created by the Government for the purpose.