Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Coal Grading Board (Repeal) Act, 1959 3. Repeal of Act 31 of 1925 and dissolution of Coal Grading Board.- On the appointed day, the Coal Grading Board Act, 1925 (31 of 1925), shall stand repealed, and the Coal Grading Board shall stand dissolved.
