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[Cites 0, Cited by 0] [Section 454] [Entire Act]

State of Goa - Subsection

Section 454(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(1)The cause title in the initial petition instituting inventory proceeding shall set out the name and full address of the petitioner and the name and the permanent residence of the estate leaver.