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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(a) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

(a)'The proposed Dental College shall own and possess not less than 10 (ten only) acres of contiguous land if it is to be located in an urban agglomeration or not less than 30 (thirty only) acres of contiguous land in the case of other area.