Supreme Court - Daily Orders
Richa Ashish Kumar Jha vs Ashish Kumar Aditya Nath Jha on 12 April, 2018
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.3 COURT NO.10 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 576/2018
RICHA ASHISH KUMAR JHA Petitioner(s)
VERSUS
ASHISH KUMAR ADITYA NATH JHA Respondent(s)
(FOR ADMISSION and IA No.42521/2018-STAY APPLICATION)
Date : 12-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. H. K. Chaturvedi, AOR
Mr. Sagar Chaturvedi, Adv.
Mr. R.K. Thakur, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
No ground to transfer the case is made out.
Accordingly, the transfer petition is dismissed.
However, the petitioner may claim travel expenses from the respondent on the particular dates. She may also avail video conferencing facility as and when permitted by the court. In case, the parties make a prayer for mediation, the concerned court shall make endeavour in that direction also.
(NEELAM GULATI) (JAGDISH CHANDER)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2018.04.16
15:30:34 IST
Reason: