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Supreme Court - Daily Orders

Richa Ashish Kumar Jha vs Ashish Kumar Aditya Nath Jha on 12 April, 2018

Bench: Arun Mishra, Uday Umesh Lalit

     ITEM NO.3                             COURT NO.10                     SECTION XVI-A

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                No(s).   576/2018

     RICHA ASHISH KUMAR JHA                                                 Petitioner(s)

                                                   VERSUS

     ASHISH KUMAR ADITYA NATH JHA                                           Respondent(s)

     (FOR ADMISSION and IA No.42521/2018-STAY APPLICATION)


     Date : 12-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                Mr. H. K. Chaturvedi, AOR
                                      Mr. Sagar Chaturvedi, Adv.
                                      Mr. R.K. Thakur, Adv.
     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

No ground to transfer the case is made out.

Accordingly, the transfer petition is dismissed.

However, the petitioner may claim travel expenses from the respondent on the particular dates. She may also avail video conferencing facility as and when permitted by the court. In case, the parties make a prayer for mediation, the concerned court shall make endeavour in that direction also.

     (NEELAM GULATI)                                                     (JAGDISH CHANDER)
     COURT MASTER (SH)                                                      BRANCH OFFICER



Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2018.04.16
15:30:34 IST
Reason: