Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 236 in The West Bengal Motor Vehicles Rules, 1989 236. Width of doors. - Every entrance and exit of a public service vehicle other than a motor cab shall be at least 53 centimetres in width and of sufficient height.
