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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(4) in Kolkata Municipal Corporation Building Rules, 2009

(4)Whenever more than one exit is required for any room space or floor of a non residential building, exits shall be placed as remote from each other as possible and shall be arranged to provide direct access in separate directions from any point in the area served.