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[Cites 0, Cited by 11] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(27) in Calicut University Act, 1975

(27)"teacher" means a principal, professor, associate professor, assistant professor, reader, lecturer, instructor, or such other person imparting instruction or supervising research in any of the colleges or recognised institutions and whose appointment has been approved by the University