Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(13) in The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962

(13)The Rajasthan Tenancy Act, 1955 (Rajasthan Act 3 of 1955).Section 5. - (1) Omit clause (8).