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State of Tamilnadu - Section

Section 11 in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

11. Unauthorised communication of information.

- No panchayat employee shall, except in accordance with any general or special order of the panchayat or in the performance in good faith of the duties assigned to him, communicate directly or any official document or any part thereof or information to any other panchayat employee or any other person to whom he is not authorized to communicate such document or information.