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Madhya Pradesh High Court

Kanhaiyalal vs Union Of India on 8 July, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

1 MA-872-2013 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 872 of 2013 (KANHAIYALAL AND OTHERS Vs UNION OF INDIA) Dated : 08-07-2024 Parties through their counsel.

Call for the record. List after receipt of record.

(AVANINDRA KUMAR SINGH) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 09-07-2024 11:22:52