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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Puducherry - Subsection

Section 76(2)(j) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(j)the circumstances under which, and the conditions subject to which, and the authority or officer before whom, any amount payable under this Act may be kept in deposit;