Madhya Pradesh High Court
Smt. Madhuri Shahi vs The State Of Madhya Pradesh on 14 October, 2022
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 22693 of 2022 (SMT. MADHURI SHAHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-10-2022 None for the petitioner.
Adjourned.
(MILIND RAMESH PHADKE) JUDGE ar ABDUR RAHMAN 2022.10.17 18:55:59 +05'30'