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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(a) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(a)Annual recurring grant will be given on the basis of the approved recurring expenditure of the previous year as stated in Col. No. 3(i) and allowing for the annual increment of the staff of the institution.