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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(2)(iv) in The Chhattisgarh Value Added Tax Act, 2005

(iv)has furnished the statement under clause (b) of sub-section (1) of Section 19, within the prescribed time,