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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(2)(ii) in Jammu and Kashmir Ombudsman for Panchayats Act, 2014

(ii)the form and manner of filing complaints before the Ombudsman and the manner of filing cases on reference by the Government ;