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[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

State of West Bengal - Subsection

Section 225(2)(i) in West Bengal Municipal Act, 1993

(i)ventilation and flushing of drains, latrines, urinals and cesspools, and the provisions of access thereto from streets, and where a sewerage system has been provided, the connection of service privies with a sewer and the method of connection;