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State of Uttar Pradesh - Section

Section 14 in U.P. Horticulture and Food Processing Group-B Service Rules, 1993

14. Determination of vacancies.

- The Appointing Authority shall determine and intimate to the Commission the number of vacancies sectionwise/sub-sectionwise to be filled during the course of the year of recruitment as also the number of vacancies in each section/sub-section to be reserved for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under rules.