Delhi High Court - Orders
I.P. Kwatra vs Edcil (I) Ltd on 28 February, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~540(R)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11418/2009
I.P. KWATRA ..... Petitioner
Through: None.
versus
EDCIL (I) LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 28.02.2022 [VIA VIDEO CONFERENCING] None has appeared for parties when the matter was called. List again on 18.04.2022 in the category of "After Notice Miscellaneous Matters".
Meanwhile Court notice shall issue to parties and counsels as well via e-mode.
YASHWANT VARMA, J.
FEBRUARY 28, 2022/SU Signature Not Verified Digitally Signed By:BHAWNA Signing Date:02.03.2022 14:52:07