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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(23) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(23)'Ribbon development' means Development/Construction of Agriculture, Horticulture, Industrial, Residential and Commercial infrastructure along the right of way of the State Road.Chapter - II Declaration of State Road and State Road Authority, its Powers and Functions