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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 84(4) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(4)The placement document shall also be placed on the website of the concerned stock exchange and of the issuer with a disclaimer to the effect that it is in connection with a qualified institutions placement and that no offer is being made to the public or to any other category of investors.