Delhi High Court - Orders
M/S Taneja Developers And ... vs Ranjit Kumar on 19 October, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1115/2022 & CM APPL. 45168/2022
M/S TANEJA DEVELOPERS AND INFRASTRUCTURE
LTD. ..... Petitioner
Through: Ms.Kanika Agnihotri &
Ms.Snehal Kaila, Advs.
versus
RANJIT KUMAR ..... Respondent
Through: Ms.Simran Kumari, Adv. for
Mr.Vipin Choudhary, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 19.10.2023
1. Ms.Simran Kumari, proxy counsel appears for the respondent and prays for two weeks further time to file the counter affidavit. Rejoinder thereto, if any, be filed within a week thereafter.
2. List on 13th December, 2023.
NAVIN CHAWLA, J OCTOBER 19, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 01:50:38