Patna High Court - Orders
Ram Suresh Dubey vs The State Of Bihar Through Mr. Brajesh ... on 16 January, 2023
Author: Harish Kumar
Bench: Ahsanuddin Amanullah, Harish Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3796 of 2017
Arising out of
Letters Patent Appeal No.978 of 2009
======================================================
Kumar Ramesh Chandra Prasad and Ors
... ... Petitioner/s
Versus
The Union Of India Through Sri The Secretary To The Government Of India,
Minority Of Home Affair
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4174 of 2014
Arising out of
Civil Writ Jurisdiction Case No.5916 of 2007
======================================================
Wali Ahmad and Ors.
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2900 of 2015
Arising out of
Letters Patent Appeal No.1699 of 2014
======================================================
Arvind Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar Singh The Chief Secretary
Govt. Of Bihar Patna and Anr
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2799 of 2016
Arising out of
Letters Patent Appeal No.250 of 2010
======================================================
Binod Kumar Jha
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
2/92
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 804 of 2017
Arising out of
Civil Writ Jurisdiction Case No.18942 of 2015
======================================================
Samir Kumar
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Sri Anjani Kumar Singh,
Patna, Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1841 of 2017
Arising out of
Letters Patent Appeal No.967 of 2014
======================================================
Raj Kishore Prasad Sinha
... ... Petitioner/s
Versus
Mr. H. Lanka, The Deputy General Manager, Central Bank Of India and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2182 of 2017
======================================================
Ram Swarup Sahni
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2583 of 2017
Arising out of
Letters Patent Appeal No.778 of 2007
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
3/92
Awadhesh Prasad Singh and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3630 of 2017
Arising out of
Letters Patent Appeal No.2031 of 2015
======================================================
Bishwanath Prasad Suman
... ... Petitioner/s
Versus
The State Of Bihar Through Chief Secretary Namely Sri Anjani Kumar Singh,
Government Of Bihar, Patn
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 338 of 2018
Arising out of
Miscellaneous Jurisdiction Case No.2594 of 2014
======================================================
Bihar Jharkhand Rajya Vidhut Parishad Field Kamagar Union Through Its
Secretary, Bharat Choudhary
... ... Petitioner/s
Versus
Dr. V. P. Joy Provident Fund Commissioner, Employee Provident Fund
Organization and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 435 of 2018
Arising out of
Civil Writ Jurisdiction Case No.2543 of 2017
======================================================
Nawal Kishore Singh
... ... Petitioner/s
Versus
R. Ravi, The State Of Bihar Through The Collector, Patna and Ors
... ... Opposite Party/s
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
4/92
======================================================
with
Miscellaneous Jurisdiction Case No. 612 of 2018
Arising out of
Civil Writ Jurisdiction Case No.1703 of 2018
======================================================
Bhim Prasad
... ... Petitioner/s
Versus
The State Of Bihar Through The Principal Secretary, Registration, Excise And
Prohibition Department
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 729 of 2018
Arising out of
Miscellaneous Appeal No.402 of 2012
======================================================
Rajeev Kumar Singh
... ... Petitioner/s
Versus
Ginni Devi @ Ginni Singh and Anr
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 977 of 2018
Arising out of
Letters Patent Appeal No.205 of 2016
======================================================
Nathu Ansari
... ... Petitioner/s
Versus
Sri Chetan Prasad and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1105 of 2018
Arising out of
Letters Patent Appeal No.782 of 2017
======================================================
Nandu Ram
... ... Petitioner/s
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
5/92
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1181 of 2018
Arising out of
Letters Patent Appeal No.717 of 2017
======================================================
Malti @ Malti Mishra
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1205 of 2018
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Mukteshwar Prasad Singh and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1207 of 2018
Arising out of
Letters Patent Appeal No.715 of 2017
======================================================
Neeraj Kumar and Ors
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1280 of 2018
Arising out of
Letters Patent Appeal No.1191 of 2010
======================================================
Most. Bhagwani Devi
... ... Petitioner/s
Versus
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
6/92
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1312 of 2018
Arising out of
Letters Patent Appeal No.1851 of 2016
======================================================
Mahesh Mahto and Anr
... ... Petitioner/s
Versus
The State Of Bihar Through Principal Secretary Sri Vinay Kumar Rural
Works Department, Bihar, Patna
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1544 of 2018
Arising out of
Letters Patent Appeal No.1198 of 2013
======================================================
Ashok Kumar
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Amit Subhani, The Secretary, Registration,
Excise And Prohibition De
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1647 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12119 of 2017
======================================================
Dilip Kumar
... ... Petitioner/s
Versus
The Union Of India Through Sri L. C. Trivedi, The General Manager, East
Central Railway, Hajipur an
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1681 of 2018
Arising out of
Letters Patent Appeal No.1489 of 2011
======================================================
Madan Kumar Mehta and Ors
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
7/92
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1731 of 2018
Arising out of
Letters Patent Appeal No.1670 of 2013
======================================================
Atul Sports and Anr
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1790 of 2018
Arising out of
Letters Patent Appeal No.1128 of 2014
======================================================
Sudhir Kumar Sah
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Chaitanya Prasad, The Principal Secretary,
Urban Development Departm
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1933 of 2018
Arising out of
Civil Writ Jurisdiction Case No.3025 of 1993
======================================================
Shambhu Nath Jha
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2085 of 2018
Arising out of
Civil Writ Jurisdiction Case No.10640 of 2017
======================================================
Suman Kumar Singh
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
8/92
... ... Petitioner/s
Versus
The State Of Bihar Through Arbind Kumar Chaudhary, The Principal
Secretary, Panchayati Raj Departme
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2303 of 2018
Arising out of
Letters Patent Appeal No.2303 of 2016
======================================================
Arbind Singh
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Manish Kumar Verma, The Secretary,
Planning And Development Departme
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2366 of 2018
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Manoranjan Prasad Srivastava
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2475 of 2018
Arising out of
Civil Writ Jurisdiction Case No.16014 of 2017
======================================================
Uma Shankar Gupta @ Rajan Soni
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Chaitanya Prasad, Principal Secretary, Urban
Development And Housing
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2708 of 2018
Arising out of
Miscellaneous Jurisdiction Case No.4165 of 2016
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
9/92
======================================================
Binod Kumar Pandey
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2915 of 2018
Arising out of
Civil Writ Jurisdiction Case No.17372 of 2017
======================================================
Shambhu Sharan Singh
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3084 of 2018
Arising out of
Civil Writ Jurisdiction Case No.18912 of 2014
======================================================
Sanjay Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3377 of 2018
Arising out of
Civil Writ Jurisdiction Case No.1401 of 2016
======================================================
Suresh Prasad Singh @ Suresh Singh
... ... Petitioner/s
Versus
The State Of Bihar Through District Magistrate, Patna and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3610 of 2018
Arising out of
Civil Writ Jurisdiction Case No.18720 of 2015
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
10/92
Kamal Deo Singh @ Kamal Deo Bharadwaj
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Deepak Kumar, The Chief Secretary,
Government Of Bihar, and ors.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3639 of 2018
Arising out of
Letters Patent Appeal No.431 of 2011
======================================================
Sandeo Hari
... ... Petitioner/s
Versus
The Prasar Bharti Broadcasting Corporation Of India, All India Radio,
Bhagalpur Through The Station
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3932 of 2018
Arising out of
Letters Patent Appeal No.1160 of 2005
======================================================
Dr. Indrakant Jha
... ... Petitioner/s
Versus
The State Of Bihar Through R. K. Mahajan, Principal Secretary, Department
Of Education, Bihar, Patn
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4571 of 2018
Arising out of
Letters Patent Appeal No.10 of 2008
======================================================
Rama Shankar Singh,
... ... Petitioner/s
Versus
The State Of Bihar,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
11/92
Miscellaneous Jurisdiction Case No. 4639 of 2018
Arising out of
Civil Writ Jurisdiction Case No.18590 of 2016
======================================================
Yamuna Kumar
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4747 of 2018
Arising out of
Civil Writ Jurisdiction Case No.16724 of 2017
======================================================
Prem Kumar Singh
... ... Petitioner/s
Versus
The Union Of India Through The Secretary National Highway Authority Of
India and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4861 of 2018
Arising out of
Letters Patent Appeal No.539 of 2013
======================================================
Chandeshwar Prasad Sinha,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4980 of 2018
Arising out of
Civil Writ Jurisdiction Case No.14480 of 2018
======================================================
Sudarshan Jha
... ... Petitioner/s
Versus
The State Of Bihar Through, Sri Brajesh Malhotra, The Principal Secretary,
Land Reform Department,
... ... Opposite Party/s
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
12/92
======================================================
with
Miscellaneous Jurisdiction Case No. 4983 of 2018
Arising out of
Civil Writ Jurisdiction Case No.3399 of 2004
======================================================
Ram Prawesh Sharma
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5089 of 2018
Arising out of
Civil Writ Jurisdiction Case No.12823 of 2016
======================================================
M/s Shipra Bevarage Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5139 of 2018
Arising out of
Letters Patent Appeal No.1027 of 2014
======================================================
Ghanshyam Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5210 of 2018
Arising out of
Civil Writ Jurisdiction Case No.8383 of 2007
======================================================
Surendra Prasad Singh
... ... Petitioner/s
Versus
TheState of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
13/92
with
Miscellaneous Jurisdiction Case No. 215 of 2019
Arising out of
Miscellaneous Jurisdiction Case No.709 of 2016
======================================================
Nand Kumar Rana
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 430 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16486 of 2016
======================================================
Surendra Thakur
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 539 of 2019
Arising out of
Letters Patent Appeal No.1906 of 2016
======================================================
Md. Shamimuddin
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 847 of 2019
Arising out of
Letters Patent Appeal No.2065 of 2016
======================================================
Naim @ Sah Mohammad Naim
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
14/92
Miscellaneous Jurisdiction Case No. 1207 of 2019
Arising out of
Letters Patent Appeal No.78 of 2014
======================================================
Smt. Chandra Jyoti Devi @ Chanda Devi
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1340 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16432 of 2015
======================================================
Sri Bhagwan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1533 of 2019
Arising out of
Civil Writ Jurisdiction Case No.1485 of 2017
======================================================
Umesh Kumar Thakur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1543 of 2019
Arising out of
Civil Writ Jurisdiction Case No.15120 of 2017
======================================================
Sri Shyam Narain Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
15/92
Miscellaneous Jurisdiction Case No. 1668 of 2019
======================================================
Syed Akabir Hussain
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1802 of 2019
Arising out of
Letters Patent Appeal No.517 of 2017
======================================================
Sanjay Kumar Madhukar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2040 of 2019
Arising out of
Civil Writ Jurisdiction Case No.22395 of 2018
======================================================
Paramhans Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2096 of 2019
Arising out of
Civil Writ Jurisdiction Case No.6829 of 1991
======================================================
Radha Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2140 of 2019
Arising out of
Miscellaneous Jurisdiction Case No.3968 of 2016
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
16/92
======================================================
Nand Kishore Bhagat
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2146 of 2019
Arising out of
Letters Patent Appeal No.840 of 2018
======================================================
M/s. Harideo Clinic through its Proprietor Dilip Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2147 of 2019
Arising out of
Letters Patent Appeal No.839 of 2018
======================================================
Ms. Nandraj Nursing Home through its Proprietor Subodh Kumar Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2148 of 2019
Arising out of
Letters Patent Appeal No.834 of 2018
======================================================
Ms. Kunal Hospital through its Proprietor Binod Kumar Suman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2152 of 2019
Arising out of
Letters Patent Appeal No.833 of 2018
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
17/92
Ms. Alok Surgical Hospital @ Surya Clinic
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2302 of 2019
Arising out of
Letters Patent Appeal No.217 of 2018
======================================================
Abdul Quiyum
... ... Petitioner/s
Versus
Dr. Surendra Prasad Singh, The Vice Chancellor, Lalit Narayan Mithila
University
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2348 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19722 of 2011
======================================================
Dhirendra Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2402 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5434 of 2013
======================================================
Shivnath Thakur
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2433 of 2019
Arising out of
Letters Patent Appeal No.1855 of 2015
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
18/92
Shailendra Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2502 of 2019
Arising out of
Civil Writ Jurisdiction Case No.12512 of 2018
======================================================
Shivdhar Prasad @ Shivdhar Yadav
... ... Petitioner/s
Versus
Mr. Deepak Kumar, the State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2533 of 2019
Arising out of
Civil Writ Jurisdiction Case No.11486 of 2018
======================================================
Shivkant Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2543 of 2019
Arising out of
Civil Writ Jurisdiction Case No.7038 of 2017
======================================================
Arvind Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2578 of 2019
Arising out of
Letters Patent Appeal No.2292 of 2016
======================================================
Shambhu Raut
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
19/92
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2740 of 2019
Arising out of
Letters Patent Appeal No.732 of 2015
======================================================
Dev Narayan Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2805 of 2019
Arising out of
Letters Patent Appeal No.1409 of 2017
======================================================
Raj Narain Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2847 of 2019
Arising out of
Civil Writ Jurisdiction Case No.10297 of 2019
======================================================
Arif Husain
... ... Petitioner/s
Versus
The Bihar State Madarsa Education Board,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2873 of 2019
Arising out of
Civil Writ Jurisdiction Case No.2950 of 2019
======================================================
Abhilasha Singh,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
20/92
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2901 of 2019
Arising out of
Letters Patent Appeal No.1615 of 2017
======================================================
Krishna Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2902 of 2019
Arising out of
Letters Patent Appeal No.136 of 2018
======================================================
Sihasan Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2947 of 2019
Arising out of
Civil Writ Jurisdiction Case No.3058 of 2018
======================================================
Hemant Kumar
... ... Petitioner/s
Versus
Sri G.C Srivastava, Chief Managing Director
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3148 of 2019
Arising out of
Letters Patent Appeal No.679 of 2012
======================================================
Birchandra Thakur
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
21/92
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3331 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19438 of 2018
======================================================
Sujit Kumar @ Sujit Kumar Mehta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3444 of 2019
Arising out of
Letters Patent Appeal No.1472 of 2018
======================================================
Arun Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3448 of 2019
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Sita Ram Prasad
... ... Petitioner/s
Versus
State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3912 of 2019
======================================================
Mrs. Tahmina Imam Punvani
... ... Petitioner/s
Versus
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
22/92
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3913 of 2019
Arising out of
Letters Patent Appeal No.1036 of 2018
======================================================
The Best Towers Private Limited
... ... Petitioner/s
Versus
Reliance Communication Limited
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3972 of 2019
Arising out of
Civil Writ Jurisdiction Case No.18523 of 2015
======================================================
M/s Patwari Udyog, a Partnership Firm having
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4047 of 2019
Arising out of
Civil Writ Jurisdiction Case No.7829 of 2018
======================================================
Domai Mahto @ Domai Mahato
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4077 of 2019
Arising out of
Civil Writ Jurisdiction Case No.9231 of 2018
======================================================
Narnath Mandal,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
23/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4131 of 2019
Arising out of
Civil Writ Jurisdiction Case No.3809 of 2019
======================================================
Bhagavan Saw,
... ... Petitioner/s
Versus
Sri Vivek Kumar Singh,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4206 of 2019
Arising out of
Civil Writ Jurisdiction Case No.19049 of 2016
======================================================
Shahbaz Ansari,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4277 of 2019
Arising out of
Civil Writ Jurisdiction Case No.18349 of 2016
======================================================
Ranjeet Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4333 of 2019
Arising out of
Civil Writ Jurisdiction Case No.16183 of 2012
======================================================
Raj Ranjan
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
24/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4707 of 2019
Arising out of
Letters Patent Appeal No.438 of 2017
======================================================
Prabhakar Mishra
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4888 of 2019
Arising out of
Civil Writ Jurisdiction Case No.11490 of 2017
======================================================
Shyam Narayan Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4941 of 2019
Arising out of
Letters Patent Appeal No.330 of 2019
======================================================
Md. Mahtab Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5007 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5694 of 2019
======================================================
Shyam Bihari Tiwari,
... ... Petitioner/s
Versus
The State of Bihar.
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
25/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5076 of 2019
Arising out of
Letters Patent Appeal No.857 of 2018
======================================================
Arwind Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5088 of 2019
Arising out of
Letters Patent Appeal No.1426 of 2015
======================================================
Shiv Kumar Singh
... ... Petitioner/s
Versus
Amit Khare,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5148 of 2019
Arising out of
Civil Writ Jurisdiction Case No.1358 of 2019
======================================================
Laljee Jhangar @ Lalu Jhangar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5171 of 2019
Arising out of
Civil Writ Jurisdiction Case No.5805 of 2019
======================================================
E Sector Vikas Samiti, Peoples Cooperative
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
26/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5283 of 2019
Arising out of
Letters Patent Appeal No.65 of 2016
======================================================
Indu Kant Mishra
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 5284 of 2019
Arising out of
Letters Patent Appeal No.43 of 2016
======================================================
Baidya Nath Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 33 of 2020
Arising out of
Civil Writ Jurisdiction Case No.8238 of 2019
======================================================
Globus Spirits Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 58 of 2020
Arising out of
Civil Writ Jurisdiction Case No.14510 of 2019
======================================================
Amarjeet Kumar,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
27/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 80 of 2020
Arising out of
Letters Patent Appeal No.686 of 2017
======================================================
Md. Anwar Ahmad
... ... Petitioner/s
Versus
Mr. Uday Singh Kumawat, Chairman, Bihar State Tourism Development
Corporation Ltd.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 103 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.4522 of 2018
======================================================
Manoj Kumar Mahta
... ... Petitioner/s
Versus
The State of Bihar.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 304 of 2020
Arising out of
Letters Patent Appeal No.1302 of 2019
======================================================
M/s Ramesh Kumar Baid and Sons (HUF)
... ... Petitioner/s
Versus
Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 375 of 2020
Arising out of
Letters Patent Appeal No.2138 of 2015
======================================================
Chhutaharu Das Prathmik Sah Madhya Sanskrit Vidyalaya Pathraha
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
28/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 382 of 2020
Arising out of
Civil Writ Jurisdiction Case No.6936 of 2019
======================================================
Santosh PRasad Sah,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 488 of 2020
Arising out of
Civil Writ Jurisdiction Case No.2286 of 2018
======================================================
Md. Shadab Anjum
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 647 of 2020
Arising out of
Civil Writ Jurisdiction Case No.12037 of 2019
======================================================
Dr. Amit Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 782 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.3722 of 2016
======================================================
Arvind Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
29/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1037 of 2020
Arising out of
Miscellaneous Jurisdiction Case No.125 of 2015
======================================================
Chanchal Kumari,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1145 of 2020
Arising out of
Criminal Writ Jurisdiction Case No.1264 of 2016
======================================================
Sita Ram Singh,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1178 of 2020
Arising out of
Civil Writ Jurisdiction Case No.12227 of 2016
======================================================
Sudhir Kumar Ojha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1189 of 2020
Arising out of
Civil Writ Jurisdiction Case No.20497 of 2018
======================================================
Kamal Deo Singh @ Kamaldeo Bhardwaj
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
30/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1339 of 2020
Arising out of
Civil Writ Jurisdiction Case No.25037 of 2019
======================================================
Satyendra Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 81 of 2021
Arising out of
Civil Writ Jurisdiction Case No.4773 of 2020
======================================================
Sashi Kumar
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 143 of 2021
Arising out of
Letters Patent Appeal No.255 of 2020
======================================================
Dr. Ravi Ranjan Kumar
... ... Petitioner/s
Versus
Deepak Kumar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 180 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6147 of 2020
======================================================
Sangita Devi
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
31/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 181 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22477 of 2018
======================================================
Rama Shankar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 183 of 2021
Arising out of
Civil Writ Jurisdiction Case No.67 of 2020
======================================================
Sanjiv Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 233 of 2021
Arising out of
Civil Writ Jurisdiction Case No.5813 of 2009
======================================================
Sadan Shah
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 278 of 2021
Arising out of
Civil Writ Jurisdiction Case No.2164 of 2020
======================================================
Sri Sri 108 Baba Bhuteshwar Nath Mahadev Mandir,
... ... Petitioner/s
Versus
The State of Bihar.
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
32/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 279 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22590 of 2019
======================================================
Krishna Kumar @ Krishna Kumar Soni
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 291 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8093 of 2019
======================================================
Pratijnya, Social Organisation
... ... Petitioner/s
Versus
The Union of India.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 340 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8093 of 2019
======================================================
Pratijnya, Social Organization
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 380 of 2021
Arising out of
Letters Patent Appeal No.620 of 2019
======================================================
Kailash Kumar Mahto,
... ... Petitioner/s
Versus
The State of Bihar, through its Chief Secretary,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
33/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 402 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7384 of 2018
======================================================
Arun Kumar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 403 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8017 of 2020
======================================================
Om Prakash Singh @ Munna Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 436 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7093 of 2020
======================================================
Kumar Cement
... ... Petitioner/s
Versus
R.B. Nayak
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 513 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18621 of 2018
======================================================
Budh Ram Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
34/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 648 of 2021
Arising out of
Civil Writ Jurisdiction Case No.19441 of 2019
======================================================
Shyam Narayan Prasad
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 686 of 2021
Arising out of
Civil Writ Jurisdiction Case No.21442 of 2018
======================================================
Sanjay Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 691 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18059 of 2019
======================================================
Nirbhay Prashant, Advocate, In- Person
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 734 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13137 of 2019
======================================================
Suresh Kumar @ Suresh Kashyap
... ... Petitioner/s
Versus
Shri Deepak Kumar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
35/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 784 of 2021
Arising out of
Letters Patent Appeal No.1585 of 2018
======================================================
Ram Prasad Mishra
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 787 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1329 of 2020
======================================================
Bijendra Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 846 of 2021
Arising out of
CIVIL REVIEW No.209 of 2012
======================================================
Alakh Kumar Sinha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 909 of 2021
Arising out of
Civil Writ Jurisdiction Case No.24509 of 2018
======================================================
Bhagwan sah
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
36/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1079 of 2021
Arising out of
Civil Writ Jurisdiction Case No.133 of 2019
======================================================
Sanjeet Kumar,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1096 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9820 of 2020
======================================================
Deenbandhu Choudhary
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1137 of 2021
Arising out of
Miscellaneous Jurisdiction Case No.3968 of 2016
======================================================
Ram Pravesh Ram
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1185 of 2021
Arising out of
Civil Writ Jurisdiction Case No.25840 of 2019
======================================================
Md. Sabir Hussain @ Sabir Husain,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
37/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1235 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10060 of 2019
======================================================
Bijli Yadav @ Rajballabh Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1280 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6999 of 2015
======================================================
Sanjeev Kumar Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1284 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17533 of 2014
======================================================
Md. Raja
... ... Petitioner/s
Versus
Thiyagraja SM,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1307 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9800 of 2020
======================================================
Ramashish Mahto
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
38/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1310 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8199 of 2020
======================================================
Patna I.S.B.T. Vendor Hawkers Union
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1379 of 2021
Arising out of
CIVIL REVIEW No.146 of 2018
======================================================
Samadhan Seva Samiti,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1381 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8071 of 2020
======================================================
Amit Sharma,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1400 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7727 of 2020
======================================================
Sharwan Kumar
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
39/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1416 of 2021
Arising out of
Civil Writ Jurisdiction Case No.17030 of 2019
======================================================
Abdul Majid
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1460 of 2021
Arising out of
Civil Writ Jurisdiction Case No.2922 of 2021
======================================================
Sunil Singh @ Sunil Kumar Singh
... ... Petitioner/s
Versus
Shri Chaitanya Prasad, Additional Secretary, Prohibition Excise and
Registration Department,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1490 of 2021
Arising out of
Letters Patent Appeal No.1337 of 2018
======================================================
Md. Habibur Rahman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1498 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9019 of 2020
======================================================
Swami Nath Kumar
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
40/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1505 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7980 of 2020
======================================================
Zahid Hussain
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1508 of 2021
Arising out of
Civil Writ Jurisdiction Case No.20179 of 2019
======================================================
Amresh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1537 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1973 of 2019
======================================================
Satrughan Singh
... ... Petitioner/s
Versus
Mr. Arbind Kumar Choudhary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1561 of 2021
Arising out of
Civil Writ Jurisdiction Case No.16815 of 2018
======================================================
Subhash Prasad Yadav
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
41/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1581 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9422 of 2020
======================================================
Indra Mohan Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1605 of 2021
Arising out of
Civil Writ Jurisdiction Case No.20038 of 2019
======================================================
Jagannath Singh
... ... Petitioner/s
Versus
The State of Bihar through Sri Tripurari Sharan,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1623 of 2021
Arising out of
Civil Writ Jurisdiction Case No.22925 of 2019
======================================================
Pankaj Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1644 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8452 of 2020
======================================================
Suraj Kumar
... ... Petitioner/s
Versus
The State of Bihar through Principal Secretary, Excise Department
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
42/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1695 of 2021
Arising out of
Miscellaneous Jurisdiction Case No.2661 of 2019
======================================================
Shiv Kumar Sukla @ Shiv KUmar Shukla,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1698 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6052 of 2018
======================================================
Syed Jamauluddin Ali
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1702 of 2021
Arising out of
Letters Patent Appeal No.318 of 2021
======================================================
Dr. Pawan Kumar,
... ... Petitioner/s
Versus
Dr. (Prof.) Nihar Ranjan Biswas,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1707 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3703 of 2021
======================================================
Deepak Kumar
... ... Petitioner/s
Versus
The State of Bihar, through Sri Chairanya Prasad S/o Not Known to the
Petitioner,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
43/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1747 of 2021
Arising out of
Civil Writ Jurisdiction Case No.984 of 2021
======================================================
Shailendra Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar through the Chief Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1749 of 2021
Arising out of
Civil Writ Jurisdiction Case No.16009 of 2018
======================================================
Balmiki Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1762 of 2021
Arising out of
Letters Patent Appeal No.716 of 2017
======================================================
Gulab Narayan Jha,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1772 of 2021
Arising out of
Civil Writ Jurisdiction Case No.14842 of 2018
======================================================
Gonu Ray
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
44/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1773 of 2021
Arising out of
Letters Patent Appeal No.113 of 2013
======================================================
Bihar Rajkiya Nalkoop Karmchari Sangh
... ... Petitioner/s
Versus
The State of Bihar, through (Shri Trirpurari Sharan) the Chief Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1776 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1970 of 2020
======================================================
Mahaveer Prasad Akela @ Mahaveer Akela
... ... Petitioner/s
Versus
The State of Bihar through Mr. Tripuri Saran, IAS, the Chief Secretary,
Government of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1783 of 2021
Arising out of
Letters Patent Appeal No.773 of 2016
======================================================
Ajit Singh
... ... Petitioner/s
Versus
The State of Bihar through the Divisional Commissioner
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1786 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13029 of 2021
======================================================
Daisy Devi,
... ... Petitioner/s
Versus
The State of Bihar,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
45/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1805 of 2021
Arising out of
Civil Writ Jurisdiction Case No.15475 of 2016
======================================================
Vikas Chandra Guddu Baba
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1815 of 2021
Arising out of
Civil Writ Jurisdiction Case No.15581 of 2018
======================================================
Bishwnath Prasad Singh @ Vishwanath Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1818 of 2021
Arising out of
Letters Patent Appeal No.54 of 2012
======================================================
Ram Kumar Chaudhary
... ... Petitioner/s
Versus
The State of Bihar through the Principal Secretary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1845 of 2021
Arising out of
Civil Writ Jurisdiction Case No.1686 of 2020
======================================================
Shiv Balak Prasad Gond,
... ... Petitioner/s
Versus
The State of Bihar,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
46/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1863 of 2021
Arising out of
Civil Writ Jurisdiction Case No.928 of 2021
======================================================
Nawal Kishore Rai
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1889 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10418 of 2021
======================================================
Jitendra Singh
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1939 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3947 of 2021
======================================================
Horil Paswan,
... ... Petitioner/s
Versus
Shri Vivek Kumar Singh,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1944 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6583 of 2020
======================================================
Ranjeet Kumar
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
47/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1948 of 2021
Arising out of
Civil Writ Jurisdiction Case No.12023 of 2018
======================================================
Akhilesh Kumar,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2046 of 2021
Arising out of
Civil Writ Jurisdiction Case No.3107 of 2021
======================================================
Chandan Kumar Sahni
... ... Petitioner/s
Versus
The State of Bihar through the Election Commission, Bihar, Patna namely
Shree H.R. Srinivasa.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2058 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9494 of 2020
======================================================
Vijay Kumar Singh,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2078 of 2021
Arising out of
Civil Writ Jurisdiction Case No.15328 of 2021
======================================================
Basant Vihar Awashiya Colony,
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
48/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2079 of 2021
Arising out of
Civil Writ Jurisdiction Case No.5293 of 2021
======================================================
Sanjay Kumar Singh,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2088 of 2021
Arising out of
Civil Writ Jurisdiction Case No.13228 of 2021
======================================================
Janardan Mahto,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2104 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9077 of 2020
======================================================
Mdr. Karim Uddin Siddique
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2120 of 2021
Arising out of
Civil Writ Jurisdiction Case No.72 of 2017
======================================================
Juli Kumari,
... ... Petitioner/s
Versus
Sushil Kumar Rai,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
49/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2139 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9747 of 2021
======================================================
Umesh Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2148 of 2021
Arising out of
Civil Writ Jurisdiction Case No.8862 of 2020
======================================================
Rajeev Kumar Raman @ Rajeev Kumar Reman
... ... Petitioner/s
Versus
The State of Bihar through Principal Secretary cum Commissioner
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2178 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7525 of 2020
======================================================
Santosh Kumar @ Santosh Kumar Gupta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2206 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10268 of 2021
======================================================
Virendra Kumar
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
50/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2246 of 2021
Arising out of
Civil Writ Jurisdiction Case No.7153 of 2021
======================================================
Ranjit Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2272 of 2021
Arising out of
Civil Writ Jurisdiction Case No.11410 of 2021
======================================================
Naveen Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2294 of 2021
Arising out of
Civil Writ Jurisdiction Case No.6932 of 2021
======================================================
Baidya Nath Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2306 of 2021
Arising out of
Civil Writ Jurisdiction Case No.11192 of 2021
======================================================
Rajendra Ray
... ... Petitioner/s
Versus
The State of Bihar through Mr. Pankaj Kumar Pal,
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
51/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2310 of 2021
Arising out of
Civil Writ Jurisdiction Case No.10967 of 2021
======================================================
Uma Shankar Sharma
... ... Petitioner/s
Versus
Sri Pratyaya Amrit, The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2319 of 2021
Arising out of
Civil Writ Jurisdiction Case No.9244 of 2020
======================================================
Pappu Kumar @ Pradeep Kumar Gupta @ Pradip Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2360 of 2021
Arising out of
Civil Writ Jurisdiction Case No.18719 of 2019
======================================================
Pankaj Kumar
... ... Petitioner/s
Versus
Sri Manoj Kumar Singh, The Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 7 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13101 of 2021
======================================================
Rakesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
52/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 46 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1957 of 2021
======================================================
Suvendra Dubey @ Shubhendu Dubey
... ... Petitioner/s
Versus
The Secretary, Ministry of Health and family Welfare
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 91 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17769 of 2018
======================================================
Akhil Bhartiya Barh,
... ... Petitioner/s
Versus
Shri Arun Kumar Singh Chief Secreary,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 149 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8325 of 2018
======================================================
Kunal Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 175 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18919 of 2021
======================================================
Rajesh Kumar
... ... Petitioner/s
Versus
The State of Bihar.
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
53/92
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 176 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16561 of 2021
======================================================
Khushbu Kumari
... ... Petitioner/s
Versus
The Nava Nalanda Mahavihar Bhikshu Jagdish Kashyap Marg, Nalanda
(Bihar)
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 187 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15202 of 2021
======================================================
Raushan Kewal Pathak
... ... Petitioner/s
Versus
Sri K.K. Pathak, Principal Secretary, Excise Department, Govt. of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 204 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4418 of 2021
======================================================
Tarkeshwar Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 213 of 2022
Arising out of
Civil Writ Jurisdiction Case No.353 of 2021
======================================================
Ayush Doctors Organization, Bihar, Patna through its Secretary, Dr. Kamal
Kishore Singh
... ... Petitioner/s
Versus
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
54/92
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 215 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9093 of 2021
======================================================
Satyadeo Prasad
... ... Petitioner/s
Versus
The State of Bihar through the Secretary (namely Vivek Kumar Singh),
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 286 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17614 of 2021
======================================================
Arman
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 287 of 2022
======================================================
Vivekanand Sharma
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 291 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7429 of 2018
======================================================
Rohit Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
55/92
======================================================
with
Miscellaneous Jurisdiction Case No. 303 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9119 of 2019
======================================================
National Federation of the Blind Bihar Branch,
... ... Petitioner/s
Versus
Shri Amir Subhani, Chief Secretary, Govt. of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 305 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2658 of 2021
======================================================
Rahim Alam,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 350 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2635 of 2020
======================================================
Komal Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 353 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13382 of 2021
======================================================
Jakir Hossain
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
56/92
with
Miscellaneous Jurisdiction Case No. 375 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4377 of 2021
======================================================
Md. Kamaluddin Khan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 377 of 2022
======================================================
Umesh Prasad Yadav,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 397 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6466 of 2021
======================================================
Rambalak Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 398 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15988 of 2021
======================================================
Yogendra Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
57/92
Miscellaneous Jurisdiction Case No. 401 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12397 of 2021
======================================================
Roona
... ... Petitioner/s
Versus
The State of Bihar through Sri Amir Subhani, Chief Secretary, Government of
Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 454 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8307 of 2021
======================================================
Pawan Kumar,
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 471 of 2022
Arising out of
Letters Patent Appeal No.949 of 2016
======================================================
Ashok Kumar
... ... Petitioner/s
Versus
The State of Bihar through,Sri Aamir Subhani,the Chief Secretary, Govt. of
Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 485 of 2022
Arising out of
Civil Writ Jurisdiction Case No.14050 of 2021
======================================================
Sargun Prasad Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
58/92
======================================================
with
Miscellaneous Jurisdiction Case No. 493 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15146 of 2021
======================================================
Krishna Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 496 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15644 of 2021
======================================================
M/s Intelligence Security Force, Bodh Gaya
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 497 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9205 of 2021
======================================================
Arun Kumar @ Arun Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 501 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10306 of 2021
======================================================
Uma Baitha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
59/92
with
Miscellaneous Jurisdiction Case No. 502 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9332 of 2021
======================================================
Manju Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 506 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20030 of 2021
======================================================
Ranvijay Singh
... ... Petitioner/s
Versus
The State Bank of India,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 508 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7013 of 2020
======================================================
Garg Drugs,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 516 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13930 of 2021
======================================================
Durganand Jha,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
60/92
Miscellaneous Jurisdiction Case No. 519 of 2022
Arising out of
Civil Writ Jurisdiction Case No.8662 of 2021
======================================================
The Assistant General Manager, Indian Bank
... ... Petitioner/s
Versus
Amul Feeds Private Ltd. represented through its Director namely Ashok
Kumar Singh
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 521 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18139 of 2021
======================================================
Maheshwari Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 547 of 2022
Arising out of
Letters Patent Appeal No.1137 of 2018
======================================================
Pt Vedanand Umesh Mishra Ramjanki College, Mahua Vaishali through its
Secretary Umesh Mishra
... ... Petitioner/s
Versus
The State of Bihar through Sri R.K. Mahajan,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 577 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3505 of 2022
======================================================
Krishna Kumar Sinha
... ... Petitioner/s
Versus
The Union of India,
... ... Opposite Party/s
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
61/92
======================================================
with
Miscellaneous Jurisdiction Case No. 586 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10593 of 2020
======================================================
Swati Traders,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 591 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7483 of 2021
======================================================
Phuldev Narain Singh Builtech Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 603 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11110 of 2015
======================================================
Shambhu Sharan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 637 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18374 of 2021
======================================================
Awadhesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
62/92
with
Miscellaneous Jurisdiction Case No. 639 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18307 of 2021
======================================================
Sanjeev Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 644 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1914 of 2021
======================================================
M/s Esskay Builders
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 653 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17271 of 2019
======================================================
Ram Parikha Singh
... ... Petitioner/s
Versus
The State of Bihar through Sri Brijesh Mehrotra, Principal Secretary, Revenue
and Land Reforms
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 698 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7319 of 2021
======================================================
Asha Bharti
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
63/92
with
Miscellaneous Jurisdiction Case No. 715 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9872 of 2021
======================================================
Ravindra Ray,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 736 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4751 of 2020
======================================================
Ranjeet Kumar Pandey
... ... Petitioner/s
Versus
The State of Bihar through Amir Subhani the Chief Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 772 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11210 of 2015
======================================================
Dr. Bhola Paswan
... ... Petitioner/s
Versus
The Union of India.
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 788 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12579 of 2021
======================================================
Ajay Kumar Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
64/92
Miscellaneous Jurisdiction Case No. 794 of 2022
Arising out of
Civil Writ Jurisdiction Case No.12773 of 2021
======================================================
Sagarmal Agarwal
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 803 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11850 of 2021
======================================================
M/s Brijnandan Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 839 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16773 of 2021
======================================================
Nitesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 888 of 2022
Arising out of
Civil Writ Jurisdiction Case No.16690 of 2021
======================================================
Nagrik Adhikar Sanrakshan Foundation
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
65/92
Miscellaneous Jurisdiction Case No. 895 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2724 of 2022
======================================================
Naushad Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 910 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10230 of 2020
======================================================
Anil Kumar Sngh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 915 of 2022
Arising out of
Civil Writ Jurisdiction Case No.13520 of 2021
======================================================
Urmila Devi,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 939 of 2022
Arising out of
Civil Writ Jurisdiction Case No.22726 of 2018
======================================================
Shyamlal Mahto
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
66/92
Miscellaneous Jurisdiction Case No. 1005 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20976 of 2021
======================================================
Ram Suresh Dubey
... ... Petitioner/s
Versus
The State of Bihar through Mr. Brajesh Malhotra, Principal Secretary
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1011 of 2022
Arising out of
Civil Writ Jurisdiction Case No.898 of 2022
======================================================
Babita Gupta
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1019 of 2022
Arising out of
Civil Writ Jurisdiction Case No.510 of 2022
======================================================
Rizwan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1090 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17144 of 2018
======================================================
Kanhai Ravidas
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
67/92
Miscellaneous Jurisdiction Case No. 1092 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6255 of 2021
======================================================
Arun Kumar Tiwari
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1104 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4666 of 2021
======================================================
Shivkumar Upadhyay
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1109 of 2022
Arising out of
Letters Patent Appeal No.259 of 2021
======================================================
Devendra Paswan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1110 of 2022
Arising out of
Civil Writ Jurisdiction Case No.17652 of 2021
======================================================
Jai Bajrang Bali Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
68/92
Miscellaneous Jurisdiction Case No. 1123 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1102 of 2022
======================================================
Azmet Institute of Technology (AIT)
... ... Petitioner/s
Versus
State Bank of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1147 of 2022
Arising out of
Civil Writ Jurisdiction Case No.10416 of 2021
======================================================
M/s. Neelkamal Steels Private Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1154 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21424 of 2021
======================================================
Rameshwar Chaudhary
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1196 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20566 of 2021
======================================================
Vijay Kumar Upadhyay
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
69/92
Miscellaneous Jurisdiction Case No. 1198 of 2022
Arising out of
Civil Writ Jurisdiction Case No.19770 of 2021
======================================================
Janhit Sansthan
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1214 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1896 of 2021
======================================================
M/s Sunrise Plasto,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1249 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2215 of 2022
======================================================
Visheshwar Mandal
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1254 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21334 of 2021
======================================================
Ramchandra Sao @ Ramchandra Saw
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
70/92
Miscellaneous Jurisdiction Case No. 1297 of 2022
Arising out of
Civil Writ Jurisdiction Case No.20843 of 2021
======================================================
Upendra Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1351 of 2022
Arising out of
Civil Writ Jurisdiction Case No.4844 of 2021
======================================================
Jitendra Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1385 of 2022
Arising out of
Civil Writ Jurisdiction Case No.3761 of 2022
======================================================
Mithilesh Devi
... ... Petitioner/s
Versus
Uttar Bihar Gramin Bank
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1388 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5353 of 2022
======================================================
Upendra Kumar
... ... Petitioner/s
Versus
Regional Manager
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
71/92
Miscellaneous Jurisdiction Case No. 1407 of 2022
Arising out of
Civil Writ Jurisdiction Case No.2037 of 2021
======================================================
Rama Kant Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1408 of 2022
Arising out of
Civil Writ Jurisdiction Case No.989 of 2022
======================================================
M/s. Kisan Tyre Resole
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1415 of 2022
Arising out of
Civil Writ Jurisdiction Case No.1462 of 2021
======================================================
Shashi Kant Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1437 of 2022
Arising out of
Letters Patent Appeal No.167 of 2014
======================================================
Bhagirath Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
72/92
Miscellaneous Jurisdiction Case No. 1451 of 2022
Arising out of
Civil Writ Jurisdiction Case No.6852 of 2021
======================================================
Litawati Mishra
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1491 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11470 of 2021
======================================================
Tara Devi
... ... Petitioner/s
Versus
The Union of India
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1533 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7808 of 2021
======================================================
Dinesh Yadav @ Dinesh Kishor Yadav
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1592 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5740 of 2021
======================================================
M/s. Shree Cement Limited,
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1594 of 2022
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
73/92
======================================================
Binay Kumar Jha
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1608 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18004 of 2021
======================================================
Sapna Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1615 of 2022
Arising out of
Civil Writ Jurisdiction Case No.21245 of 2021
======================================================
Shambhu Singh
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1632 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5684 of 2021
======================================================
M/s Shree Cement Limited
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1707 of 2022
Arising out of
Civil Writ Jurisdiction Case No.15672 of 2021
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
74/92
Dinesh Prasad
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1773 of 2022
Arising out of
Civil Writ Jurisdiction Case No.7614 of 2022
======================================================
M/s Billion Polycraft Pvt. Ltd. (Unit-2),
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1808 of 2022
Arising out of
Civil Writ Jurisdiction Case No.5769 of 2020
======================================================
Prashant Kumar
... ... Petitioner/s
Versus
Sri Pankaj Kumar, Principle Secretary, Department of Food and Consumer
Protection
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1914 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18727 of 2018
======================================================
M/s. Pawansut Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1915 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18745 of 2018
======================================================
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
75/92
M/s. Pawansut Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1916 of 2022
Arising out of
Civil Writ Jurisdiction Case No.18738 of 2018
======================================================
M/s. Pawansut Construction
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2003 of 2022
Arising out of
Civil Writ Jurisdiction Case No.11776 of 2021
======================================================
Arun Kumar Agrawal
... ... Petitioner/s
Versus
The Punjab National Bank
... ... Opposite Party/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2460 of 2022
Arising out of
Civil Writ Jurisdiction Case No.9543 of 2020
======================================================
Ashok Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
(In Miscellaneous Jurisdiction Case No. 3796 of 2017)
For the Petitioner/s : Mr. Binay Kumar
For the Opposite Party/s : Mr. Ravinder Kumar Sharma
(In Miscellaneous Jurisdiction Case No. 4174 of 2014)
For the Petitioner/s : Mr. Mohammed Abu Haidar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
76/92
For the Opposite Party/s : Mr. Ishwari Singh
(In Miscellaneous Jurisdiction Case No. 2900 of 2015)
For the Petitioner/s : Mr. Anita Kumari
For the Opposite Party/s : Mr. GP 30 Raju Giri
(In Miscellaneous Jurisdiction Case No. 2799 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Singh
For the Opposite Party/s :
(In Miscellaneous Jurisdiction Case No. 804 of 2017)
For the Petitioner/s : Mr.Mrigank Mauli
For the Opposite Party/s : Mr.Prabhat Kumar Verma - AAG 3
(In Miscellaneous Jurisdiction Case No. 1841 of 2017)
For the Petitioner/s : Mr. Suresh Kumar
For the Opposite Party/s : Mr. Ajay Kumar Sinha
(In Miscellaneous Jurisdiction Case No. 2182 of 2017)
For the Petitioner/s : Mr. Kedar Jha
For the Opposite Party/s : Mr. P. K. Verma
(In Miscellaneous Jurisdiction Case No. 2583 of 2017)
For the Petitioner/s : Mr. Jagjit Roshan
For the Opposite Party/s : Mr. Raj Ballabh Prasad Yadav
(In Miscellaneous Jurisdiction Case No. 3630 of 2017)
For the Petitioner/s : Mr. Kumar Kaushik
For the Opposite Party/s : Mr. Yogendra Pd. Sinha - AAG 7
(In Miscellaneous Jurisdiction Case No. 338 of 2018)
For the Petitioner/s : Mr. Amrendra Kumar Sinha No.-1
For the Opposite Party/s : Mr. Ranjeet Choubey
(In Miscellaneous Jurisdiction Case No. 435 of 2018)
For the Petitioner/s : Mr. Rajiv Prashant
For the Opposite Party/s : Mr. Vinay Kirti Singh - G A 2
(In Miscellaneous Jurisdiction Case No. 612 of 2018)
For the Petitioner/s : Mr. Samir Kumar
For the Opposite Party/s : Mr. Pushkar Narayan Shahi - AAG 6
(In Miscellaneous Jurisdiction Case No. 729 of 2018)
For the Petitioner/s : Mr. Chandra Mohan Jha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 977 of 2018)
For the Petitioner/s : Mr. Hemant Kumar Karan
For the Opposite Party/s : Mr. Raghwanand - GA 11
(In Miscellaneous Jurisdiction Case No. 1105 of 2018)
For the Petitioner/s : Mr. Dilip Kumar Tewari
For the Opposite Party/s : Mr. Ajay Kumar Rastogi - AAG 10
(In Miscellaneous Jurisdiction Case No. 1181 of 2018)
For the Petitioner/s : Ms. Anju Mishra
For the Opposite Party/s : Mr. Ajay Kumar Rastogi
(In Miscellaneous Jurisdiction Case No. 1205 of 2018)
For the Petitioner/s : Ms. Anju Mishra
For the Opposite Party/s : Mr. Ajay Kumar Rastogi - AAG 10
(In Miscellaneous Jurisdiction Case No. 1207 of 2018)
For the Petitioner/s : Ms. Anju Mishra
For the Opposite Party/s : Mr. Ajay Kumar Rastogi - AAG 10
(In Miscellaneous Jurisdiction Case No. 1280 of 2018)
For the Petitioner/s : Mr. Arvind Kumar Sharma
For the Opposite Party/s : Mr. Gyan Prakash Ojha
(In Miscellaneous Jurisdiction Case No. 1312 of 2018)
For the Petitioner/s : Mr. Durga Nand Jha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1544 of 2018)
For the Petitioner/s : Mr. Rajesh Kumar
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
77/92
For the Opposite Party/s : Mr. Pushkar Narayan Shahi AAG 6
(In Miscellaneous Jurisdiction Case No. 1647 of 2018)
For the Petitioner/s : Mr. Bipin Bihari Singh
For the Opposite Party/s : Mr. Anil Kumar Sinha
(In Miscellaneous Jurisdiction Case No. 1681 of 2018)
For the Petitioner/s : Mr. Kanhaiya Pandey
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1731 of 2018)
For the Petitioner/s : Mr. Ajay Kumar Sinha
For the Opposite Party/s : Mr. Radhe Shyam Singh
(In Miscellaneous Jurisdiction Case No. 1790 of 2018)
For the Petitioner/s : Mr. Kumar Praveen
For the Opposite Party/s : Mr. Yogendra Prasad Sinha - AAG 7
(In Miscellaneous Jurisdiction Case No. 1933 of 2018)
For the Petitioner/s : Mr. Arun Kumar
For the Opposite Party/s : Mr. Md. Khurshid Alam - AAG 12
(In Miscellaneous Jurisdiction Case No. 2085 of 2018)
For the Petitioner/s : Mr. Shankar Kumar Thakur
For the Opposite Party/s : Mr. Pushkar Narayan Shahi - AAG 6
(In Miscellaneous Jurisdiction Case No. 2303 of 2018)
For the Petitioner/s : Mr. Nawal Kishore Singh
For the Opposite Party/s : Mr. Md. Khurshid Alam - AAG 12
(In Miscellaneous Jurisdiction Case No. 2366 of 2018)
For the Petitioner/s : Ms. Anju Mishra
For the Opposite Party/s : Mr. Ajay Kumar Rastogi, AAG 10
(In Miscellaneous Jurisdiction Case No. 2475 of 2018)
For the Petitioner/s : Mr. Ranjeet Choubey
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2708 of 2018)
For the Petitioner/s : Mr. Amit Anand
For the Opposite Party/s : Ms. Shilpa Singh - GA 12
(In Miscellaneous Jurisdiction Case No. 2915 of 2018)
For the Petitioner/s : Mr. Shambhu Sharan Singh In Person
For the Opposite Party/s : Mr. P. K. Shahi
(In Miscellaneous Jurisdiction Case No. 3084 of 2018)
For the Petitioner/s : Mr. Anil Kumar Sinha
For the Opposite Party/s : Mr. Gyan Prakash Ojha
(In Miscellaneous Jurisdiction Case No. 3377 of 2018)
For the Petitioner/s : Mr. Binod Kumar Sinha
For the Opposite Party/s : Mr. Md. Khurshid Alam - AAG 12
(In Miscellaneous Jurisdiction Case No. 3610 of 2018)
For the Petitioner/s : Mr. Raj Shekhar
For the Opposite Party/s : Mr. Md. Khurshid Alam Aag 12
(In Miscellaneous Jurisdiction Case No. 3639 of 2018)
For the Petitioner/s : Mr.Avanindra Kumar Jha
For the Opposite Party/s : Mr.S.D Sanjay Addl. Soc. Gen.
(In Miscellaneous Jurisdiction Case No. 3932 of 2018)
For the Petitioner/s : Mr. Shankar Kumar Choudhary
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4571 of 2018)
For the Petitioner/s : Ms. Sudha Chandra
For the Opposite Party/s : Mr. Gyan Prakash Ojha
(In Miscellaneous Jurisdiction Case No. 4639 of 2018)
For the Petitioner/s : Mr. Shailesh Kumar
For the Opposite Party/s : Mr. Md. Khurshid Alam - AAG 12
(In Miscellaneous Jurisdiction Case No. 4747 of 2018)
For the Petitioner/s : Mr.Vijay Kumar Singh
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
78/92
For the Opposite Party/s : Mr. Md. Khurshid Alam, AAG 12
(In Miscellaneous Jurisdiction Case No. 4861 of 2018)
For the Petitioner/s : Mr. Shantanu Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4980 of 2018)
For the Petitioner/s : Mr. Shambhu Nath Jha
For the Opposite Party/s : Mr. Md. Khurshid Alam
(In Miscellaneous Jurisdiction Case No. 4983 of 2018)
For the Petitioner/s : Mr.Yashraj Bardhan
For the Opposite Party/s : Mr. S. D. Yadav
(In Miscellaneous Jurisdiction Case No. 5089 of 2018)
For the Petitioner/s : Mr. Satyabir Bharti
For the Opposite Party/s : Mr. P. K. Shahi
(In Miscellaneous Jurisdiction Case No. 5139 of 2018)
For the Petitioner/s : Mr. Ashhar Mustafa
For the Opposite Party/s : Mr. Shrimati Shilpa Singh, GA 12
(In Miscellaneous Jurisdiction Case No. 5210 of 2018)
For the Petitioner/s : Ms. Shally Kumari
For the Opposite Party/s : Mr. Raghwanand
(In Miscellaneous Jurisdiction Case No. 215 of 2019)
For the Petitioner/s : Mr. Ranjan Kumar Singh
For the Opposite Party/s : Mr.Vinay Kriti Singh (GA 2 )
(In Miscellaneous Jurisdiction Case No. 430 of 2019)
For the Petitioner/s : Mr. Yugal Kishore
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 539 of 2019)
For the Petitioner/s : Mr. Mohammed Abu Haidar
For the Opposite Party/s : Mr. Raj Ballabh Prasad Yadav (AAG 11)
(In Miscellaneous Jurisdiction Case No. 847 of 2019)
For the Petitioner/s : Mr.Tarun Kumar Sinha
For the Opposite Party/s : Mr. Md.Khurshid Alam (Aag12)
(In Miscellaneous Jurisdiction Case No. 1207 of 2019)
For the Petitioner/s : Mr.Rajendra Sharma
For the Opposite Party/s : Mr. S.D. Sanjay
(In Miscellaneous Jurisdiction Case No. 1340 of 2019)
For the Petitioner/s : Mr. Satish Kumar
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 1533 of 2019)
For the Petitioner/s : Mr. Amresh Kr. Verma
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 1543 of 2019)
For the Petitioner/s : Mr. Pankaj Kumar Jha
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG12)
(In Miscellaneous Jurisdiction Case No. 1668 of 2019)
For the Petitioner/s : Mr. Nitesh Kumar
For the Opposite Party/s : Mr. Durgesh Nandan (AAG 14)
(In Miscellaneous Jurisdiction Case No. 1802 of 2019)
For the Petitioner/s : Mr. Dilip Kumar Tewari
For the Opposite Party/s : Ms. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 2040 of 2019)
For the Petitioner/s : Mr. Abhishek
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2096 of 2019)
For the Petitioner/s : Mr. Abinash Kumar
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2140 of 2019)
For the Petitioner/s : Mr. Kanhaiya Pandey
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
79/92
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2146 of 2019)
For the Petitioner/s : Mr. Anurag Saurav
For the Opposite Party/s : Mr. Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2147 of 2019)
For the Petitioner/s : Mr. Anurag Saurav
For the Opposite Party/s : Mr. Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2148 of 2019)
For the Petitioner/s : Mr. Anurag Saurav
For the Opposite Party/s : Mr. Ajay Behari Sinha (G A 8)
(In Miscellaneous Jurisdiction Case No. 2152 of 2019)
For the Petitioner/s : Mr. Anurag Saurav
For the Opposite Party/s : Mr. Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 2302 of 2019)
For the Petitioner/s : Mr. Ratanakar Jha
For the Opposite Party/s : Mr. Md. Nadim Seraj
(In Miscellaneous Jurisdiction Case No. 2348 of 2019)
For the Petitioner/s : Mr. Sunil Kumar
For the Opposite Party/s : Mr. Ajay Behari Sinha (GA8)
(In Miscellaneous Jurisdiction Case No. 2402 of 2019)
For the Petitioner/s : Mr. Birendra Kumar Singh
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2433 of 2019)
For the Petitioner/s : Mr. Kumar Binode Bariar
For the Opposite Party/s : Mr. Prabhat Kumar Verma (AAG 3)
(In Miscellaneous Jurisdiction Case No. 2502 of 2019)
For the Petitioner/s : Mr. Kaushal Kishor
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2533 of 2019)
For the Petitioner/s : Mr. Indu Bhushan
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2543 of 2019)
For the Petitioner/s : Mr. Sangeet Deokuliar
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2578 of 2019)
For the Petitioner/s : Mr. Binod Kumar
For the Opposite Party/s : Mr. Ajay Kumar Rastogi (AAG 10)
(In Miscellaneous Jurisdiction Case No. 2740 of 2019)
For the Petitioner/s : Mr. Sunil Kumar Karn
For the Opposite Party/s : MS. Shilpa Singh (GA12)
(In Miscellaneous Jurisdiction Case No. 2805 of 2019)
For the Petitioner/s : Mr. Avanindra Kumar Jha
For the Opposite Party/s :
(In Miscellaneous Jurisdiction Case No. 2847 of 2019)
For the Petitioner/s : Mr. Syed Asgher Najmi
For the Opposite Party/s : Mr. Shri Prakash Srivastava
(In Miscellaneous Jurisdiction Case No. 2873 of 2019)
For the Petitioner/s : Mr. Pankaj Kumar Jha
For the Opposite Party/s : Mr. Prabhat Kumar Verma (AAG 3)
(In Miscellaneous Jurisdiction Case No. 2901 of 2019)
For the Petitioner/s : Mr. Gopal Govind Mishra
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2902 of 2019)
For the Petitioner/s : Mr. Gopal Govind Mishra
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2947 of 2019)
For the Petitioner/s : Mr.Munna Pd Dixit (M.P. Dixit)
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
80/92
For the Opposite Party/s : Mr.Renuka Sharma
(In Miscellaneous Jurisdiction Case No. 3148 of 2019)
For the Petitioner/s : Mr.Prabhat Ranjan
For the Opposite Party/s : Mr.Vinay Kriti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 3331 of 2019)
For the Petitioner/s : Ms. Veena Kumari Jaiswal
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 3444 of 2019)
For the Petitioner/s : Mr. Sharda Nand Mishra
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 3448 of 2019)
For the Petitioner/s : Mr. Naresh Chandra Verma
For the Opposite Party/s : Mr. Ajay Kumar Rastogi (AAG 10)
(In Miscellaneous Jurisdiction Case No. 3912 of 2019)
For the Petitioner/s : Mr. Manoj Kumar
For the Opposite Party/s : Mr. Durgesh Nandan (AAG 14)
(In Miscellaneous Jurisdiction Case No. 3913 of 2019)
For the Petitioner/s : Mr. Ranjeet Kumar
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 3972 of 2019)
For the Petitioner/s : Ms. Priya Gupta
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 4047 of 2019)
For the Petitioner/s : Mr. Raghunandan Kumar Singh
For the Opposite Party/s : Mr.Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 4077 of 2019)
For the Petitioner/s : Mr. Kumar Vishoka Nand
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 4131 of 2019)
For the Petitioner/s : Mr. Jayram Sharma
For the Opposite Party/s : Mr.Lalit Kishor
(In Miscellaneous Jurisdiction Case No. 4206 of 2019)
For the Petitioner/s : Mr. Atiullah
For the Opposite Party/s : Mr.Durgesh Nandan (AAG 14)
(In Miscellaneous Jurisdiction Case No. 4277 of 2019)
For the Petitioner/s : Mr. Vijay Kumar Singh
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 4333 of 2019)
For the Petitioner/s : Mr. Umesh Kumar Mishra
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 4707 of 2019)
For the Petitioner/s : Mr. Anil Singh
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 4888 of 2019)
For the Petitioner/s : Mr. Maheshwar Prasad
For the Opposite Party/s : Mr. Prabhat Kumar Verma (AAG 3)
(In Miscellaneous Jurisdiction Case No. 4941 of 2019)
For the Petitioner/s : Mr. Md. Ataur Rahman
For the Opposite Party/s : Mr. Pushkar Narain Shahi (AAG 6)
(In Miscellaneous Jurisdiction Case No. 5007 of 2019)
For the Petitioner/s : Mr. Leelawati Kumari
For the Opposite Party/s : Mr. Md. Nadim Seraj (GP 5)
(In Miscellaneous Jurisdiction Case No. 5076 of 2019)
For the Petitioner/s : Mr. Ranjan Kumar Singh
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 5088 of 2019)
For the Petitioner/s : Mr. Rama Kant Singh
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
81/92
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 5148 of 2019)
For the Petitioner/s : Mr. Ravindra Kumar Sinha
For the Opposite Party/s : Mr. Manish Kumar (GP 4)
(In Miscellaneous Jurisdiction Case No. 5171 of 2019)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Opposite Party/s : Mr. Sarvesh Kumar Singh (AAG 13)
(In Miscellaneous Jurisdiction Case No. 5283 of 2019)
For the Petitioner/s : Mr. Purushottam Jha
For the Opposite Party/s : Mr. S. Raza Ahmad (AAG 5)
(In Miscellaneous Jurisdiction Case No. 5284 of 2019)
For the Petitioner/s : Mr. Purushottam Jha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 33 of 2020)
For the Petitioner/s : Mr. Satyabir Bharti
For the Opposite Party/s : Mr. Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 58 of 2020)
For the Petitioner/s : Mr. Satya Prakash Sinha
For the Opposite Party/s : Mr. Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 80 of 2020)
For the Petitioner/s : Mr. Sri Krishna Ranjan
For the Opposite Party/s : Mr. Ranjan Kumar Srivastava
(In Miscellaneous Jurisdiction Case No. 103 of 2020)
For the Petitioner/s : Mr. Prashant Sinha
For the Opposite Party/s : Mr.Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 304 of 2020)
For the Petitioner/s : Mr. Amit Pandey
For the Opposite Party/s : Mr. S.D. Sanjay
(In Miscellaneous Jurisdiction Case No. 375 of 2020)
For the Petitioner/s : Mr. Durga Nand Jha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 382 of 2020)
For the Petitioner/s : Mr. Ajay Kumar Sharma
For the Opposite Party/s : Mr. Md. Khurshid Alam (Aag 12)
(In Miscellaneous Jurisdiction Case No. 488 of 2020)
For the Petitioner/s : Mr. Girish Chandra Jha
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 647 of 2020)
For the Petitioner/s : Mr. Deepak Kumar Singh
For the Opposite Party/s : Mr. Vinay Kriti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 782 of 2020)
For the Petitioner/s : Mr. Purushottam Kumar Jha
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 1037 of 2020)
For the Petitioner/s : Mr. Umesh Kumar
For the Opposite Party/s : Mr. Prabhat Kumar Verma (AAG 3)
(In Miscellaneous Jurisdiction Case No. 1145 of 2020)
For the Petitioner/s : Mr. Santosh Kumar
For the Opposite Party/s :
(In Miscellaneous Jurisdiction Case No. 1178 of 2020)
For the Petitioner/s : Mr.Vijay Kumar Singh
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1189 of 2020)
For the Petitioner/s : Mr. Raj Shekhar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1339 of 2020)
For the Petitioner/s : Mr. Satyendra Yadav
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
82/92
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 81 of 2021)
For the Petitioner/s : Mr. Satyendra Rai
For the Opposite Party/s : Mr. Dr. K.N. Singh (ASG)
(In Miscellaneous Jurisdiction Case No. 143 of 2021)
For the Petitioner/s : Mr. Ansul
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 180 of 2021)
For the Petitioner/s : Ms. Anju Kumari @ Anju Narain
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 181 of 2021)
For the Petitioner/s : Mr. Babu Nandan Prasad
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 183 of 2021)
For the Petitioner/s : Mr. Amir Alam
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 233 of 2021)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 278 of 2021)
For the Petitioner/s : Mr. Ajay Kumar Jha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 279 of 2021)
For the Petitioner/s : Mr. Anuj Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 291 of 2021)
For the Petitioner/s : Mr. Anil Kumar Singh
For the Opposite Party/s : Mr. Dr. K. N. Singh (ASG)
(In Miscellaneous Jurisdiction Case No. 340 of 2021)
For the Petitioner/s : Mr.Anil Kumar Singh
For the Opposite Party/s : Mr. Dr. K. N. Singh (ASG)
(In Miscellaneous Jurisdiction Case No. 380 of 2021)
For the Petitioner/s : Mr.Kishore Kumar Sinha
For the Opposite Party/s : Mr.Lalit Kishore (Ag)
(In Miscellaneous Jurisdiction Case No. 402 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 403 of 2021)
For the Petitioner/s : Mr. Prabhat Kumar Dipak
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 436 of 2021)
For the Petitioner/s : Mr. Prakash Sahay
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 513 of 2021)
For the Petitioner/s : Mr. Mohammed Abu Haidar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 648 of 2021)
For the Petitioner/s : Mr. Birmani Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 686 of 2021)
For the Petitioner/s : Mr. Parmanand Prasad
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 691 of 2021)
For the Petitioner/s : Mr. Nirbhay Prashant
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 734 of 2021)
For the Petitioner/s : Mr.Jayram Sharma
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
83/92
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 784 of 2021)
For the Petitioner/s : Mr. Sudhir Kumar Tiwary
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 787 of 2021)
For the Petitioner/s : Mr. Shailesh Kumar Singh
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 846 of 2021)
For the Petitioner/s : Mr. Pramod Kumar Sinha
For the Opposite Party/s : Mr.Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 909 of 2021)
For the Petitioner/s : Mr. Arun Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1079 of 2021)
For the Petitioner/s : Mr. Manoj Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1096 of 2021)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1137 of 2021)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary
For the Opposite Party/s : Mr.Aag15
(In Miscellaneous Jurisdiction Case No. 1185 of 2021)
For the Petitioner/s : Mr. Kunal Ranjan
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1235 of 2021)
For the Petitioner/s : Mr. Indeshwari Prasad Mandal
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1280 of 2021)
For the Petitioner/s : Mr. Prachi Pallavi
For the Opposite Party/s : Mr. Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1284 of 2021)
For the Petitioner/s : Mr. Md. Shahnawaz Ali
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 1307 of 2021)
For the Petitioner/s : Mr. Vijay Kumar Singh
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1310 of 2021)
For the Petitioner/s : Ms. Shilpi Keshri
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1379 of 2021)
For the Petitioner/s : Mr. Sanjeev Nikesh
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 1381 of 2021)
For the Petitioner/s : Mr. Sunil Kumar
For the Opposite Party/s : Mr. Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1400 of 2021)
For the Petitioner/s : Mr. Binay Kumar Singh
For the Opposite Party/s : Mr. Vikash Kumar (SC 11)
(In Miscellaneous Jurisdiction Case No. 1416 of 2021)
For the Petitioner/s : Mr. Md. Najmul Hodda
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1460 of 2021)
For the Petitioner/s : Mr. Purnendu Keshav
For the Opposite Party/s : Mr. Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 1490 of 2021)
For the Petitioner/s : Mr. Raj Nandan Prasad
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
84/92
For the Opposite Party/s : Mr. Ajay Kumar Rastogi (AAG 10)
(In Miscellaneous Jurisdiction Case No. 1498 of 2021)
For the Petitioner/s : Mr. Ajit Kumar Singh
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1505 of 2021)
For the Petitioner/s : Mr. Navnit Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1508 of 2021)
For the Petitioner/s : Mr. Pankaj Kumar Singh
For the Opposite Party/s : Ms. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 1537 of 2021)
For the Petitioner/s : Mr. Devendra Kumar
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1561 of 2021)
For the Petitioner/s : Mr. Kalpana
For the Opposite Party/s : Mr. Pawan Kumar (AC To AG)
(In Miscellaneous Jurisdiction Case No. 1581 of 2021)
For the Petitioner/s : Mr. Prafull Chandra Jha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1605 of 2021)
For the Petitioner/s : Mr. Ful Man Singh
For the Opposite Party/s : Mr. Manish Kumar (GP 4)
(In Miscellaneous Jurisdiction Case No. 1623 of 2021)
For the Petitioner/s : Mr. Pramod Mishra
For the Opposite Party/s : Mr. Pushkar Narain Shahi (AAG 6)
(In Miscellaneous Jurisdiction Case No. 1644 of 2021)
For the Petitioner/s : Mr. Md. Jubair Ansari
For the Opposite Party/s : Mr. Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 1695 of 2021)
For the Petitioner/s : Mr.Ashish
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1698 of 2021)
For the Petitioner/s : Mr. Raju Giri
For the Opposite Party/s : Mr. Archana Sinha @ Archana Shahi
(In Miscellaneous Jurisdiction Case No. 1702 of 2021)
For the Petitioner/s : Mr. Rajni Kant Singh
For the Opposite Party/s : Mr. Sunil Kumar Singh
(In Miscellaneous Jurisdiction Case No. 1707 of 2021)
For the Petitioner/s : Mr. Rakesh Kumar
For the Opposite Party/s : Mr. Kumar Manish (SC 5)
(In Miscellaneous Jurisdiction Case No. 1747 of 2021)
For the Petitioner/s : Mr. Ajay Kumar Jha
For the Opposite Party/s : Mr. Kumar Alok (Sc7)
(In Miscellaneous Jurisdiction Case No. 1749 of 2021)
For the Petitioner/s : Mr. Rajesh Kumar Sinha
For the Opposite Party/s : Mr. S.D. Yadav(AAG 9)
(In Miscellaneous Jurisdiction Case No. 1762 of 2021)
For the Petitioner/s : Mr. Shailendra Kumar Sinha
For the Opposite Party/s : Mr. Ajay Kumar Rastogi (AAG 10)
(In Miscellaneous Jurisdiction Case No. 1772 of 2021)
For the Petitioner/s : Mr. Satya Prakash Sinha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1773 of 2021)
For the Petitioner/s : Mr.Vipin Kumar Singh
For the Opposite Party/s : Mr. Ajit Kumar (GA 9)
(In Miscellaneous Jurisdiction Case No. 1776 of 2021)
For the Petitioner/s : Mr. Shiv Pratap
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
85/92
For the Opposite Party/s : Mr. Rishi Raj Sinha (SC 19)
(In Miscellaneous Jurisdiction Case No. 1783 of 2021)
For the Petitioner/s : Mr. Mukesh Prasad Singh
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 1786 of 2021)
For the Petitioner/s : Mr. Sunil Kumar
For the Opposite Party/s : Mr. Kumar Manish (Sc 5)
(In Miscellaneous Jurisdiction Case No. 1805 of 2021)
For the Petitioner/s : Mr. Arvind Kumar
For the Opposite Party/s : Mr.Prabhat Kumar Verma(AAG 3)
(In Miscellaneous Jurisdiction Case No. 1815 of 2021)
For the Petitioner/s : Mr. Madan Prasad Singh No.2
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 1818 of 2021)
For the Petitioner/s : Ms .Kumari Shubham
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1845 of 2021)
For the Petitioner/s : Mr. Nil Kamal
For the Opposite Party/s : Mr. Rishi Raj Sinha (SC19)
(In Miscellaneous Jurisdiction Case No. 1863 of 2021)
For the Petitioner/s : Mr. Sharda Nand Mishra
For the Opposite Party/s : Mr. Pawan Kumar (AC To AG)
(In Miscellaneous Jurisdiction Case No. 1889 of 2021)
For the Petitioner/s : Mr. Dilip Kumar
For the Opposite Party/s : Mr. Prabhat Kumar Verma(AAG 3)
(In Miscellaneous Jurisdiction Case No. 1939 of 2021)
For the Petitioner/s : Mr. Jayram Sharma
For the Opposite Party/s : Mr. Sajid Salim Khan (SC25)
(In Miscellaneous Jurisdiction Case No. 1944 of 2021)
For the Petitioner/s : Mr. Sujeet Kumar Gupta
For the Opposite Party/s : Mr. Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 1948 of 2021)
For the Petitioner/s : Mr. Arun Kumar Singh
For the Opposite Party/s : Mr.Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2046 of 2021)
For the Petitioner/s : Mr. Manoj Kumar
For the Opposite Party/s : Mr. Prabhat Kumar Verma(AAG 3)
(In Miscellaneous Jurisdiction Case No. 2058 of 2021)
For the Petitioner/s : Mr. Rabindra Prasad Singh
For the Opposite Party/s : Mr. Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 2078 of 2021)
For the Petitioner/s : Ms. Roona
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2079 of 2021)
For the Petitioner/s : Mr. Surendra Kumar Mishra
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 2088 of 2021)
For the Petitioner/s : Mr.Sanjay Prasad
For the Opposite Party/s : Mr.Sajid Salim Khan (Sc25)
(In Miscellaneous Jurisdiction Case No. 2104 of 2021)
For the Petitioner/s : Mr. Ratanakar Jha
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 2120 of 2021)
For the Petitioner/s : Mr. Satish Chandra Jha 3
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2139 of 2021)
For the Petitioner/s : Mr. Binod Kumar Sinha
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
86/92
For the Opposite Party/s : Mr. Pushkar Narain Shahi (AAG 6)
(In Miscellaneous Jurisdiction Case No. 2148 of 2021)
For the Petitioner/s : Mr. Dinesh Kumar Gupta
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 2178 of 2021)
For the Petitioner/s : Mr. Rajiv Ranjan Singh
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 2206 of 2021)
For the Petitioner/s : Mr. Binod Kumar
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 2246 of 2021)
For the Petitioner/s : Mr. Rakesh Kumar Soni
For the Opposite Party/s : Mr. Anjani Kumar (AAG 4)
(In Miscellaneous Jurisdiction Case No. 2272 of 2021)
For the Petitioner/s : Mr. Sanjeev Kumar Singh
For the Opposite Party/s : Mr. Pawan Kumar (AC To AG)
(In Miscellaneous Jurisdiction Case No. 2294 of 2021)
For the Petitioner/s : Mr. Nagendra Rai
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 2306 of 2021)
For the Petitioner/s : Mr. Shambhu Nath
For the Opposite Party/s : Mr. Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 2310 of 2021)
For the Petitioner/s : Ms. Shilpi Keshri
For the Opposite Party/s : Mr. P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 2319 of 2021)
For the Petitioner/s : Mr. Krishna Kant Singh
For the Opposite Party/s : Mr. P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 2360 of 2021)
For the Petitioner/s : Mr. Upendra Kumar Chaubey
For the Opposite Party/s : Mr. Pushkar Narain Shahi (AaG 6)
(In Miscellaneous Jurisdiction Case No. 7 of 2022)
For the Petitioner/s : Mr. Sanjeev Kumar Singh
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 46 of 2022)
For the Petitioner/s : Mr. Jitendra Kumar
For the Opposite Party/s : Mr. S.D. Yadav(AAG 9)
(In Miscellaneous Jurisdiction Case No. 91 of 2022)
For the Petitioner/s : Mr. Dhananjay Kumar
For the Opposite Party/s : Mr. Pawan Kumar (AC To AG)
(In Miscellaneous Jurisdiction Case No. 149 of 2022)
For the Petitioner/s : Mr. Rajesh Kumar Sinha
For the Opposite Party/s : Mr. Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 175 of 2022)
For the Petitioner/s : Mr. Jitendra Prasad Singh
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 176 of 2022)
For the Petitioner/s : Mr. Dhananjay Kumar
For the Opposite Party/s : Mr. Ugranath Mallik
(In Miscellaneous Jurisdiction Case No. 187 of 2022)
For the Petitioner/s : Mr. Madan Mohan
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 204 of 2022)
For the Petitioner/s : Mr. Satya Prakash Sinha
For the Opposite Party/s : Mr. P. K. Shahi, AG
(In Miscellaneous Jurisdiction Case No. 213 of 2022)
For the Petitioner/s : Mr. Prashant Sinha
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
87/92
For the Opposite Party/s : Mr. S.D. Yadav(AAG 9)
(In Miscellaneous Jurisdiction Case No. 215 of 2022)
For the Petitioner/s : Mr. Ajit Kumar Sinha
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 286 of 2022)
For the Petitioner/s : Mr. Shashi Bhushan Singh
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 287 of 2022)
For the Petitioner/s : Mr. Bipin Kumar
For the Opposite Party/s : Dr. K. N. Singh ( ASG)
(In Miscellaneous Jurisdiction Case No. 291 of 2022)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Opposite Party/s : Mr. Kameshwar Kumar (GP17)
(In Miscellaneous Jurisdiction Case No. 303 of 2022)
For the Petitioner/s : Mr. Sugandha Prasad
For the Opposite Party/s : Mr. Prabhat Kumar Verma(AAG 3)
(In Miscellaneous Jurisdiction Case No. 305 of 2022)
For the Petitioner/s : Mr. Ajay Kumar Tiwary
For the Opposite Party/s : Mr. Kumar Manish (SC5)
(In Miscellaneous Jurisdiction Case No. 350 of 2022)
For the Petitioner/s : Mr.Shashi Kant Kumar
For the Opposite Party/s : Mr.Sushil Kumar (Gp22)
(In Miscellaneous Jurisdiction Case No. 353 of 2022)
For the Petitioner/s : Mr. Vishal Vikram Rana
For the Opposite Party/s : Mr.Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 375 of 2022)
For the Petitioner/s : Mr. Ravindra Kumar Sinha
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 377 of 2022)
For the Petitioner/s : Mr. Rajesh Kumar Sinha
For the Opposite Party/s : Smt. Shilpa Singh (GA 12)
(In Miscellaneous Jurisdiction Case No. 397 of 2022)
For the Petitioner/s : Mr. Birendra Kumar
For the Opposite Party/s : Mr. S. Raza Ahmad (AAG 5)
(In Miscellaneous Jurisdiction Case No. 398 of 2022)
For the Petitioner/s : Mr. Ajoy Kumar Chakraborty
For the Opposite Party/s : Mr. Sajid Salim Khan (S 25)
(In Miscellaneous Jurisdiction Case No. 401 of 2022)
For the Petitioner/s : Ms. Roona
For the Opposite Party/s : Mr. Pawan Kumar (AC To AG)
(In Miscellaneous Jurisdiction Case No. 454 of 2022)
For the Petitioner/s : Ms. Ritika Rani
For the Opposite Party/s : Mr. Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 471 of 2022)
For the Petitioner/s : Mr. Rabindra Prasad Singh
For the Opposite Party/s : Mr. Ajay Kumar Rastogi (AAG 10)
(In Miscellaneous Jurisdiction Case No. 485 of 2022)
For the Petitioner/s : Mr. Arun Kumar
For the Opposite Party/s : Mr. Vinay Kirti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 493 of 2022)
For the Petitioner/s : Mr. Rakesh Kumar Sharma
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 496 of 2022)
For the Petitioner/s : Mr. Ajay Kumar Sinha
For the Opposite Party/s : Mr. Kameshwar Prasad Gupta (GP 10)
(In Miscellaneous Jurisdiction Case No. 497 of 2022)
For the Petitioner/s : Mr. Rakesh Kumar Sharma
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
88/92
For the Opposite Party/s : Mr. Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 501 of 2022)
For the Petitioner/s : Mr. Brisketu Sharan Pandey
For the Opposite Party/s : Mr. Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 502 of 2022)
For the Petitioner/s : Mr. Chandra Mauli Chaurasia
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 506 of 2022)
For the Petitioner/s : Mr. Binod Kumar Sinha
For the Opposite Party/s : Mr. Sanjiv Kumar
(In Miscellaneous Jurisdiction Case No. 508 of 2022)
For the Petitioner/s : Mr. Bibhakar Tiwary
For the Opposite Party/s : Mr. S.D. Yadav(AAG 9)
(In Miscellaneous Jurisdiction Case No. 516 of 2022)
For the Petitioner/s : Mr. Arvnendra Kumar Thakur
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 519 of 2022)
For the Petitioner/s : Dr. Binay Kumar Singh
For the Opposite Party/s : Mr. Ansul
(In Miscellaneous Jurisdiction Case No. 521 of 2022)
For the Petitioner/s : Dr. Bipin Chandra
For the Opposite Party/s : Mr. Sajid Salim Khan (SC25)
(In Miscellaneous Jurisdiction Case No. 547 of 2022)
For the Petitioner/s : Mr. Ujjwal Kumar Mishra
For the Opposite Party/s : Mr. Ajay Kumar Rastogi (AAG 10)
(In Miscellaneous Jurisdiction Case No. 577 of 2022)
For the Petitioner/s : Mr. Sanjiv Kumar.
For the Opposite Party/s : Mr. Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 586 of 2022)
For the Petitioner/s : Mr. Vijaya Laxmi Srivastawa
For the Opposite Party/s : Mr. Ajay Behari Sinha (GA 8)
(In Miscellaneous Jurisdiction Case No. 591 of 2022)
For the Petitioner/s : Mr. Manish Sahay
For the Opposite Party/s : Mr. Ajit Kumar (GA 9)
(In Miscellaneous Jurisdiction Case No. 603 of 2022)
For the Petitioner/s : Mr. Shambhu Sharan Singh
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 637 of 2022)
For the Petitioner/s : Mr. Sanjay Kumar
For the Opposite Party/s : Mr. Ajit Kumar (GA 9)
(In Miscellaneous Jurisdiction Case No. 639 of 2022)
For the Petitioner/s : Mr. Deepak Kumar Sinha
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 644 of 2022)
For the Petitioner/s : Mr. Lal Babu Singh
For the Opposite Party/s : Mr. S. Raza Ahmad (AAG 5)
(In Miscellaneous Jurisdiction Case No. 653 of 2022)
For the Petitioner/s : Mr. Ram Pravesh Nath Tiwari
For the Opposite Party/s : Mr. Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 698 of 2022)
For the Petitioner/s : Mr. Sanjay Kumar Sharma
For the Opposite Party/s : Mr. Arvind Ujjwal (SC4)
(In Miscellaneous Jurisdiction Case No. 715 of 2022)
For the Petitioner/s : Mr. Kunal Tiwary
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 736 of 2022)
For the Petitioner/s : Ms. Shruti Sinha
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
89/92
For the Opposite Party/s : Mr. Ramadhar Singh (GP25)
(In Miscellaneous Jurisdiction Case No. 772 of 2022)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Opposite Party/s : Mr. Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 788 of 2022)
For the Petitioner/s : Mr. Surendra Kumar Mishra
For the Opposite Party/s : Mr. Ajay (GA 5)
(In Miscellaneous Jurisdiction Case No. 794 of 2022)
For the Petitioner/s : Mr. Pankaj Kumar Sinha
For the Opposite Party/s : Mr. Kameshwar Kumar (GP17)
(In Miscellaneous Jurisdiction Case No. 803 of 2022)
For the Petitioner/s : Mr. Prabhat Ranjan
For the Opposite Party/s : Mr. Vivek Prasad (GP 7)
(In Miscellaneous Jurisdiction Case No. 839 of 2022)
For the Petitioner/s : Mr. Ravindra Kumar
For the Opposite Party/s : Mr. Kumar Manish (SC5)
(In Miscellaneous Jurisdiction Case No. 888 of 2022)
For the Petitioner/s : Mr. Prince Kumar Mishra
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 895 of 2022)
For the Petitioner/s : Ms Ritika Rani
For the Opposite Party/s : Mr. Prabhat Kumar Verma(AAG 3)
(In Miscellaneous Jurisdiction Case No. 910 of 2022)
For the Petitioner/s : Mr. Amit Kumar
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 915 of 2022)
For the Petitioner/s : Mr. Jitendra Prasad Singh
For the Opposite Party/s : Mr. Raghwendra Kumar (SC 22)
(In Miscellaneous Jurisdiction Case No. 939 of 2022)
For the Petitioner/s : Mr. Sanjay Kumar Singh
For the Opposite Party/s : Mr. Pawan Kumar (AC To AG)
(In Miscellaneous Jurisdiction Case No. 1005 of 2022)
For the Petitioner/s : Mr. Sunil Kumar Singh
For the Opposite Party/s : Mr. Rishi Raj Sinha (SC19)
(In Miscellaneous Jurisdiction Case No. 1011 of 2022)
For the Petitioner/s : Mr. Sanjay Kumar
For the Opposite Party/s : Mr. Kinkar Kumar (SC9)
(In Miscellaneous Jurisdiction Case No. 1019 of 2022)
For the Petitioner/s : Mr. Kumar Praveen
For the Opposite Party/s : Mr. Sajid Salim Khan (SC25)
(In Miscellaneous Jurisdiction Case No. 1090 of 2022)
For the Petitioner/s : Mr. Siddharth Harsh
For the Opposite Party/s : Mr. Gyan Prakash Ojha (GA 7)
(In Miscellaneous Jurisdiction Case No. 1092 of 2022)
For the Petitioner/s : Mr. Sunil Pathak
For the Opposite Party/s : Mr. S. Raza Ahmad (AAG 5)
(In Miscellaneous Jurisdiction Case No. 1104 of 2022)
For the Petitioner/s : Mr. Ranjeet Kumar Pandey with
Mr. Rajesh Kumar
For the Opposite Party/s : Mr. Anjani Kumar (AAG 4)
(In Miscellaneous Jurisdiction Case No. 1109 of 2022)
For the Petitioner/s : Mr. Ram Narayan Mahto
For the Opposite Party/s : Mr. Sarvesh Kumar Singh (AAG 13)
(In Miscellaneous Jurisdiction Case No. 1110 of 2022)
For the Petitioner/s : Mr. Abhishek Kumar
For the Opposite Party/s : Mr. Kumar Alok (SC7)
(In Miscellaneous Jurisdiction Case No. 1123 of 2022)
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
90/92
For the Petitioner/s : Mr .Nirbhay Prashant
For the Opposite Party/s : Mr. Namrata Mishra
(In Miscellaneous Jurisdiction Case No. 1147 of 2022)
For the Petitioner/s : Mr. Abhishek Kumar
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1154 of 2022)
For the Petitioner/s : Mr. Anil Kumar
For the Opposite Party/s : Mr. S. Raza Ahmad (AAG 5)
(In Miscellaneous Jurisdiction Case No. 1196 of 2022)
For the Petitioner/s : Mr. Surendra Kishore Thakur
For the Opposite Party/s : Mr. Sajid Salim Khan (SC25)
(In Miscellaneous Jurisdiction Case No. 1198 of 2022)
For the Petitioner/s : Mr. Rabindra Prasad Singh
For the Opposite Party/s : Mr. Prabhat Kumar Verma(AAG 3)
(In Miscellaneous Jurisdiction Case No. 1214 of 2022)
For the Petitioner/s : Mr. Ajay Prasad
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 1249 of 2022)
For the Petitioner/s : Mr. Dileep Kumar Singh
For the Opposite Party/s : Mr. Sajid Salim Khan (SC25)
(In Miscellaneous Jurisdiction Case No. 1254 of 2022)
For the Petitioner/s : Mr. Shashi Kumar
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1297 of 2022)
For the Petitioner/s : Mr. Sanjay Kumar
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1351 of 2022)
For the Petitioner/s : Mr. Sanjeev Kumar Mishra
For the Opposite Party/s : Mr. S. Raza Ahmad (AAg 5)
(In Miscellaneous Jurisdiction Case No. 1385 of 2022)
For the Petitioner/s : Mr. Chandra Mauli Chaurasia
For the Opposite Party/s : Mr. Prabhakar Jha
(In Miscellaneous Jurisdiction Case No. 1388 of 2022)
For the Petitioner/s : Mr. Ajit Kumar Sinha
For the Opposite Party/s : Mr.
(In Miscellaneous Jurisdiction Case No. 1407 of 2022)
For the Petitioner/s : Mr. Manish Sahay
For the Opposite Party/s : Mr. Manoj Kumar Ambastha (SC26)
(In Miscellaneous Jurisdiction Case No. 1408 of 2022)
For the Petitioner/s : Mr. Kaushal Kumar
For the Opposite Party/s : Mr. Yogendra Prasad Sinha (AAG 7)
(In Miscellaneous Jurisdiction Case No. 1415 of 2022)
For the Petitioner/s : Mr. Manish Sahay
For the Opposite Party/s : Mr. Uday Shankar Sharan Singh (GP19)
(In Miscellaneous Jurisdiction Case No. 1437 of 2022)
For the Petitioner/s : Mr. Gajendra Kumar Singh
For the Opposite Party/s : Mr. S.D. Yadav(AAG 9)
(In Miscellaneous Jurisdiction Case No. 1451 of 2022)
For the Petitioner/s : Mr. Anurag Saurav
For the Opposite Party/s : Mr. Manoj Kumar Ambastha (SC26)
(In Miscellaneous Jurisdiction Case No. 1491 of 2022)
For the Petitioner/s : Mr. Navjot Yeshu
For the Opposite Party/s : Mr. Additional Solicitor General
(In Miscellaneous Jurisdiction Case No. 1533 of 2022)
For the Petitioner/s : Mr. Shailesh Kumar
For the Opposite Party/s : Mr. Md. Khurshid Alam (AAG 12)
(In Miscellaneous Jurisdiction Case No. 1592 of 2022)
Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023
91/92
For the Petitioner/s : Mr. Brisketu Sharan Pandey
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1594 of 2022)
For the Petitioner/s : Mr. Abhay Kumar Thakur
For the Opposite Party/s : Mr. Vinay Kirti Singh (GA 2)
(In Miscellaneous Jurisdiction Case No. 1608 of 2022)
For the Petitioner/s : Mr. Md. Shakir Ahmad
For the Opposite Party/s : Mr. Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 1615 of 2022)
For the Petitioner/s : Mr. Raj Bansh Dubey
For the Opposite Party/s : Mr. Sajid Salim Khan (SC 25)
(In Miscellaneous Jurisdiction Case No. 1632 of 2022)
For the Petitioner/s : Mr. Brisketu Sharan Pandey
For the Opposite Party/s : Mr. Vikash Kumar (Sc11)
(In Miscellaneous Jurisdiction Case No. 1707 of 2022)
For the Petitioner/s : Mr. Rudal Singh
For the Opposite Party/s : Mr. Anant Prasad Singh (SC15)
(In Miscellaneous Jurisdiction Case No. 1773 of 2022)
For the Petitioner/s : Mr. Abhishek Kumar
For the Opposite Party/s : Mr. Vikash Kumar (SC11)
(In Miscellaneous Jurisdiction Case No. 1808 of 2022)
For the Petitioner/s : Mr. Vikram Singh
For the Opposite Party/s : Mr. Arvind Ujjwal (SC4)
(In Miscellaneous Jurisdiction Case No. 1914 of 2022)
For the Petitioner/s : Mr. Jay Prakash Sharma
For the Opposite Party/s : Mr. Amit Prakash (GA 13)
(In Miscellaneous Jurisdiction Case No. 1915 of 2022)
For the Petitioner/s : Mr. Jay Prakash Sharma
For the Opposite Party/s : Mr. S.D. Yadav(AAG 9)
(In Miscellaneous Jurisdiction Case No. 1916 of 2022)
For the Petitioner/s : Mr. Jay Prakash Sharma
For the Opposite Party/s : Mr. Manoj Kumar Ambastha (SC 26)
(In Miscellaneous Jurisdiction Case No. 2003 of 2022)
For the Petitioner/s : Mr. Subhen Sarkar
For the Opposite Party/s : Mr. Mritunjay Kumar
(In Miscellaneous Jurisdiction Case No. 2460 of 2022)
For the Petitioner/s : Mr. Rabindra Prasad Singh
For the Opposite Party/s : Mr. S. Raza Ahmad (AAG 5)
======================================================
CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
and
HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HARISH KUMAR)
3 16-01-2023Heard learned counsel for the petitioners and learned counsel for the State.
2. At the outset, Mr. P. K. Shahi, learned Advocate General, Bihar submits that he has taken charge of his office Patna High Court MJC No.3796 of 2017(3) dt.16-01-2023 92/92 today and, thus, seeks one week's time to verify the entire matters and come with the stand of the State.
3. On request made by learned Advocate General, list these cases on 24.01.2023 at 2:15 PM.
(Ahsanuddin Amanullah, J) ( Harish Kumar, J) Anjani/-
U