Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Uttar Pradesh - Subsection Section 26(iv) in The Bar Council of Uttar Pradesh Election Rules, 1968 (iv)The other candidate or candidates not declared elected as aforesaid by reasons of the proviso to Section 3(2) (b) of the Act and these rules shall be excluded from the poll.
