Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126E] [Entire Act] State of Maharashtra - Subsection Section 126E(c) in The Mumbai Municipal Corporation Act, 1888 (c)an estimate of the Corporation's receipts and expenditure for the next official year from the services under Chapters IX and X.
