Section 4(2) in Tamil Nadu Rights of Persons with Disabilities Rules, 2018
(2)The committee shall function as per the terms and conditions given below,-(i)The term of office of the nominated members shall be for a period of two years from the date on which they enter upon office but shall be eligible for re-nomination.(ii)One half of the members shall constitute the quorum of the meeting.(iii)The non-official members and special invitees shall be entitled for traveling allowances and dearness allowances as admissible to Group "A" officer of the Government.
