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[Cites 0, Cited by 0] [Section 408] [Entire Act]

State of Jharkhand - Subsection

Section 408(5) in Civil Court Rules of the High Court of Judicature at Patna

(5)A separate Register for expenses incurred towards purchase of consumables required for the photo-copier machine, shall be separately maintained and a balance-sheet of the final accounts thereof, shall be prepared at the end of the each financial year.