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State of West Bengal - Section

Section 1 in The Tribunals Of Criminal Jurisdiction Act, 1952.

1. Short title extent and commencement.—

(1)This Act may be called the Tribunals of Criminal Jurisdiction Act, 1952.
(2)It extends to the whole of West Bengal.
(3)It shall come in to force immediately on the Tribunals of Criminal Jurisdiction Ordinance, 1952, ceasing to operate.