Bombay High Court
Gmr Airports Ltd. Through Aurthorised ... vs Mihan India Ltd. Thr. Chairman And ... on 9 July, 2021
Bench: Sunil B. Shukre, Anil S. Kilor
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1723 OF 2020
Gmr Airports Ltd. Through Aurthorised ....PETITIONER
Representative And Another
V/S
Mihan India Ltd. Thr. Chairman And Managing
....RESPONDENT
Director, And Another CHARUHAS B. DHARMADHIKARI for Petitioner V. V. BHANGDE for Respondent CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE ANIL S. KILOR, JJ DATE : 9th July, 2021 P.C. :
s.o.to 12/07/2021 at 3.00 p.m.by consent. Dr,A.M.Shinghvi (sr.counsel) with shri C.B.Dharmadhikar,adv. for the petitioner. shri M..G.Bhangde,(sr.counsel) with shri R.M Bhangde,adv.for respondent no.1 , Ms. N.P.Mehta,AGP for respondent no.2 ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 09/07/2021 ::: Downloaded on - 10/07/2021 07:28:53 :::