Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

(b)no words implying "recommended by the medical profession "or any words which imply or suggest that the food is recommended, prescribed or approved by medical practitioners shall be used in [a label or container] [Substituted by G.S.R. 959(E), dated 19.12.2003 (w.e.f. 1.1.2004). ];