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State of Puducherry - Section

Section 1 in Pondicherry Excise Act, 1970

1. Short title, extent and commencement.

(1)This Act may be called the Pondicherry Excise Act, 1970.
(2)It extends to the whole of the Union territory of Pondicherry.
(3)[ It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint.] [The Lieutenant Governor, Pondicherry has appointed the 10-06-1970 as the date on which the provisions of the said Act shall come into force vide notification No: B.7289/69 dated 10-06-1970 in Gazette No. 47 dated 10-06-1970.]