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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(f) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(f)No waste generator shall throw, burn or burry the solid waste generated by him on streets, open public spaces outside his premises or in the drain or water bodies,